High Courts29 Nov 1909Dismissed
Hafiz Ghafoor-Ud-Din Vs Hafiz Hamid Husain and Others
Allahabad High Court · 4 Ind. Cas. 406
COURT ARCHIVE
Allahabad High Court judgments, 1909
372 judgments · page 3 of 19
High Courts29 Nov 1909Dismissed
Ram Lal and Others Vs Debi Singh and Others
Allahabad High Court · 4 Ind. Cas. 385
High Courts26 Nov 1909Dismissed
Musammat Parbati Vs Bhawani Singh and Others
Allahabad High Court · 4 Ind. Cas. 419
High Courts22 Nov 1909Dismissed
Nazar Khan and Another Vs Sadar Khan and Others
Allahabad High Court · 4 Ind. Cas. 404
Uttar Pradesh Land Revenue Act, 1901 — Section 111(I)(b)
High Courts19 Nov 1909Dismissed
Kanhaya Lal Vs Ajudhia Prashad and Others
Allahabad High Court · 4 Ind. Cas. 396
High Courts18 Nov 1909Dismissed
Rao Girraj Singh and Others Vs Lala Hargobind Sahai and Others
Allahabad High Court · 4 Ind. Cas. 304
High Courts18 Nov 1909Allowed
Gulab Khan and Others Vs Emperor
Allahabad High Court · 4 Ind. Cas. 312
Penal Code, 1860 (IPC) — Section 342, 357, 437
High Courts18 Nov 1909Allowed
Munshi and Others Vs Emperor
Allahabad High Court · 4 Ind. Cas. 428
Penal Code, 1860 (IPC) — Section 325
High Courts11 Nov 1909Dismissed
Yad Ram and Another Vs Risal
Allahabad High Court · 5 Ind. Cas. 469
Penal Code, 1860 (IPC) — Section 211
High Courts11 Nov 1909Dismissed
Ganga Saran Singh and Others Vs Bhagwat Prasad
Allahabad High Court · 5 Ind. Cas. 471
High Courts10 Nov 1909Dismissed
Hargawan Magan and Another Vs Baij Nath Das and Another
Allahabad High Court · 4 Ind. Cas. 144
Transfer of Property Act, 1882 — Section 6(a)
High Courts09 Nov 1909
Pandit Parbhu Dayal Vs Sheikh Ali Ahmad and Others
Allahabad High Court · 4 Ind. Cas. 376
High Courts09 Nov 1909
Sheikh Sahib Ali and Others Vs Musammat Fatma Bibi
Allahabad High Court · 4 Ind. Cas. 138
High Courts03 Nov 1909Disposed Of
Chaudhri Ghansham Singh Vs Emperor through Mare Lal
Allahabad High Court · 4 Ind. Cas. 105
Penal Code, 1860 (IPC) — Section 471, 475, 476
High Courts01 Nov 1909
Musammat Shamdei Vs Baljit Singh and Others
Allahabad High Court · 5 Ind. Cas. 451
Civil Procedure Code, 1908 (CPC) — Section 13, 43
High Courts01 Nov 1909Allowed
Koer Karan Singh Vs Gopal Rai and Others
Allahabad High Court · 4 Ind. Cas. 123
Court Fees Act, 1870 — Section 5
High Courts29 Oct 1909Dismissed
Sallimullah Khan Vs Emperor
Allahabad High Court · 4 Ind. Cas. 808
Criminal Procedure Code, 1898 (CrPC) — Section 233Penal Code, 1860 (IPC) — Section 477A
High Courts29 Oct 1909Dismissed
Rao Haji Bhambhu Khan and Another Vs Musammat Latifunnissa and Others
Allahabad High Court · 4 Ind. Cas. 73