COURT ARCHIVE
Allahabad High Court judgments, 1909
372 judgments · page 2 of 19
High Courts16 Dec 1909
Bhikha Vs Umrao Singh
Allahabad High Court · 5 Ind. Cas. 82
North Western Provinces Tenancy Act, 1901 — Section 20
High Courts15 Dec 1909Dismissed
Emperor Vs Musummat Nannhi Bahu
Allahabad High Court · 5 Ind. Cas. 138
Penal Code, 1860 (IPC) — Section 307, 323
High Courts15 Dec 1909
Mathura Parshad and Others Vs Musammat Mahtabi and Others
Allahabad High Court · 5 Ind. Cas. 287
High Courts13 Dec 1909Dismissed
Musammat Parmi Vs Musammat Munda
Allahabad High Court · 4 Ind. Cas. 556
High Courts08 Dec 1909Dismissed
Hardial and Others Vs Pirthi Singh
Allahabad High Court · 5 Ind. Cas. 518
Transfer of Property Act, 1882 — Section 83
High Courts08 Dec 1909Allowed
Jaigopal Misir and Another Vs Sheo Sagar Singh and Others
Allahabad High Court · 4 Ind. Cas. 579
Evidence Act, 1872 — Section 65Limitation Act, 1877 — Section 19
High Courts07 Dec 1909Dismissed
Indarjit Vs Sheikh Arshad Ali
Allahabad High Court · 4 Ind. Cas. 492
Civil Procedure Code, 1908 (CPC) — Section 53Transfer of Property Act, 1882 — Section 90
High Courts07 Dec 1909
Pargan Singh Vs Ajkumar Singh and Others
Allahabad High Court · 5 Ind. Cas. 520
Bundelkhand Encumbered Estates Act, 1903 — Section 13
High Courts06 Dec 1909Dismissed
Emperor Vs Corporal Allen
Allahabad High Court · 4 Ind. Cas. 400
Criminal Procedure Code, 1898 (CrPC) — Section 503
High Courts06 Dec 1909
Sheikh Muhammad Ismail Vs Sheikh Abdul Gafoor and Others
Allahabad High Court · 4 Ind. Cas. 488
Civil Procedure Code, 1908 (CPC) — Section 34Evidence Act, 1872 — Section 115
High Courts05 Dec 1909
Jaddu Chaube Vs Bhagwat Chaube and Others
Allahabad High Court · 5 Ind. Cas. 519(1)
High Courts04 Dec 1909Dismissed
Pandit Kunj Behari Lal Vs Kishan Behari Lal and Others
Allahabad High Court · 4 Ind. Cas. 491
North Western Provinces Tenancy Act, 1901 — Section 165, 197
High Courts03 Dec 1909Dismissed
Ram Nihora Misir Vs Ram Rup Misir and Others
Allahabad High Court · 4 Ind. Cas. 408
Provincial Insolvency Act, 1920 — Section 15
High Courts03 Dec 1909
Baldeo Singh Vs Emperor
Allahabad High Court · 4 Ind. Cas. 405
Arms Act, 1959 — Section 4
High Courts03 Dec 1909Dismissed
Inderjit and Another Vs Bharat Singh
Allahabad High Court · 4 Ind. Cas. 407
High Courts02 Dec 1909Allowed
Moulvi Mutiullah Khan Vs Banwari Lal
Allahabad High Court · 5 Ind. Cas. 132
Transfer of Property Act, 1882 — Section 74
High Courts30 Nov 1909Allowed
Beti Maha Lachmi Bai Vs Raja Bahadur and Others
Allahabad High Court · 4 Ind. Cas. 394