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Judgment
1 paragraphs · 22 words
1.
We think that the conclusion at which the learned Judge of this Court arrived is correct, and we dismiss the appeal.
Allahabad High Court · Decided on 5 December 1909 · Citation: 5 Ind. Cas. 519(1)
AI Structured Summary
Not yet generated for this judgment
We think that the conclusion at which the learned Judge of this Court arrived is correct, and we dismiss the appeal.