High Courts14 Jan 1909Allowed
Muhammad Husain Vs Ghulam Husain and Another and Muhammad Wali and Others
Allahabad High Court · (1909) ILR (All) 271
COURT ARCHIVE
Allahabad High Court judgments, 1909
372 judgments · page 19 of 19
High Courts14 Jan 1909Dismissed
Gobindi Vs Saheb Ram and Another
Allahabad High Court · (1909) ILR (All) 257
High Courts14 Jan 1909
Baji Lal Vs Gobardhan Singh and Others
Allahabad High Court · 1 Ind. Cas. 1000
High Courts14 Jan 1909
Jagan Nath Prasad Vs Mulchand and Others
Allahabad High Court · (1909) ILR (All) 262
High Courts14 Jan 1909
Jagannath Prasad Vs Mulchand and Others
Allahabad High Court · 1 Ind. Cas. 999
Court Fees Act, 1870 — Section 5
High Courts11 Jan 1909
Chhakauri Khan Vs Pir Bakhsh Khan and Others
Allahabad High Court · 2 Ind. Cas. 32
North Western Provinces Tenancy Act, 1901 — Section 159
High Courts09 Jan 1909Dismissed
Ram Kumar Singh and Others Vs Shaikh Ali Husain
Allahabad High Court · 1 Ind. Cas. 884
High Courts08 Jan 1909Dismissed
Hamid-Un-Nissa Bibi Vs Nazir-Un-Nissa Bibi and Another
Allahabad High Court · 1 Ind. Cas. 883
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts08 Jan 1909Dismissed
Ali Husain and Others Vs Ram Kumar Singh
Allahabad High Court · (1909) ILR (All) 173
High Courts08 Jan 1909Dismissed
Hamid-Un-Nissa Bibi Vs Nazir-Un-Nissa and Another
Allahabad High Court · (1909) ILR (All) 170
High Courts01 Jan 1909Dismissed
Jamna Vs King-Emperor
Allahabad High Court · 2 Ind. Cas. 214
Penal Code, 1860 (IPC) — Section 304A
High Courts01 Jan 1909Allowed
Musammat Misri Vs Emperor
Allahabad High Court · 3 Ind. Cas. 975
Criminal Procedure Code, 1898 (CrPC) — Section 163Evidence Act, 1872 — Section 24, 30