High Courts12 Feb 1909Dismissed
Ramdial and Others Vs Narpat Singh
Allahabad High Court · 9 Ind. Cas. 931
COURT ARCHIVE
Allahabad High Court judgments, 1909
372 judgments · page 17 of 19
High Courts12 Feb 1909Dismissed
Hub Lal Vs Wazir Muhammad and Another
Allahabad High Court · (1909) ILR (All) 313
High Courts12 Feb 1909Dismissed
Lalta Prasad Vs Suraj Kumar and Others
Allahabad High Court · (1909) ILR (All) 309
High Courts12 Feb 1909Disposed Of
Lalta Prashad Vs Suraj Kunwar and Others
Allahabad High Court · 1 Ind. Cas. 239
Limitation Act, 1908 — Article 179(2)
High Courts12 Feb 1909
Musammat Sohan Bibi Vs Musammat Hiran Bibi and Others
Allahabad High Court · 1 Ind. Cas. 180
Limitation Act, 1877 — Article 125(II)
High Courts12 Feb 1909
Wazir Muhammad Vs Hub Lal
Allahabad High Court · 2 Ind. Cas. 182
Criminal Procedure Code, 1898 (CrPC) — Section 195(7)(c)
High Courts12 Feb 1909
Mahadeo and Others Vs Emperor
Allahabad High Court · 2 Ind. Cas. 219(1)
Criminal Procedure Code, 1898 (CrPC) — Section 109
High Courts11 Feb 1909
Shiamlal Vs Chunni Lal
Allahabad High Court · 1 Ind. Cas. 220(1)
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193
High Courts11 Feb 1909
Thakur Parshad Vs Jamna Kunwar and Others
Allahabad High Court · (1909) ILR (All) 308 : 2 Ind. Cas. 474
High Courts10 Feb 1909Dismissed
Ram Kishan and Others Vs Medh Singh
Allahabad High Court · 1 Ind. Cas. 141
High Courts10 Feb 1909Dismissed
Devi Prasad Vs A.H. Lewis
Allahabad High Court · (1909) ILR (All) 304
High Courts10 Feb 1909
Musammat Najmunnissa Bibi Vs Lala Jamna Das
Allahabad High Court · 1 Ind. Cas. 78
High Courts09 Feb 1909
Umrao Singh Vs Emperor
Allahabad High Court · 2 Ind. Cas. 200
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)Penal Code, 1860 (IPC) — Section 182
High Courts08 Feb 1909Allowed
Lachmin Narain-Minor through his mother Musammat Ram Piari as his next Friend Vs Sham Sunder Lal
Allahabad High Court · 1 Ind. Cas. 116
High Courts06 Feb 1909Allowed
Basanti Bibi Vs Sheo Mangal Parshad and Another
Allahabad High Court · 2 Ind. Cas. 199
Negotiable Instruments Act, 1881 (NI) — Section 80
High Courts06 Feb 1909Disposed Of
In Re: Sheikh Maqbul Ahmad
Allahabad High Court · (1909) ILR (All) 294
High Courts05 Feb 1909Dismissed
Bhuiyan Din and Another Vs Kalka Prasad and Others
Allahabad High Court · (1909) ILR (All) 300
High Courts05 Feb 1909Dismissed
Ganesh Baksh Singh and Others Vs Mata Din
Allahabad High Court · 1 Ind. Cas. 70