High Courts05 Feb 1909
Kalka Prashad and Others Vs Bhuiyan Din and Others
Allahabad High Court · 2 Ind. Cas. 180
COURT ARCHIVE
Allahabad High Court judgments, 1909
372 judgments · page 18 of 19
High Courts02 Feb 1909Dismissed
Suba Bibi Vs Raghubar Singh and Others
Allahabad High Court · 6 Ind. Cas. 284
High Courts30 Jan 1909
Sat Narain Tewari and after his death his sons and Another Vs Ganga Parshad alias Baban Tewarl and after his death his son Shiam Prasad Tewari
Allahabad High Court · 1 Ind. Cas. 117
High Courts29 Jan 1909
Kumar Brij Bahadur Vs Musammat Dallo and Another
Allahabad High Court · 1 Ind. Cas. 137
High Courts28 Jan 1909Allowed
Gopi Nath Singh Vs Hardeo Singh and Others
Allahabad High Court · (1909) ILR (All) 285
High Courts28 Jan 1909
Chaudhari Gopi Nath Singh Vs Hardeo Singh and Others
Allahabad High Court · 1 Ind. Cas. 137(1)
Limitation Act, 1963 — Section 20Transfer of Property Act, 1882 — Section 90
High Courts27 Jan 1909Disposed Of
Negi Puran Singh and Others Vs Hira Singh and Others
Allahabad High Court · 1 Ind. Cas. 146
High Courts27 Jan 1909Dismissed
Babu Baroda Parshad Bose Vs Babu Peare Lal
Allahabad High Court · 1 Ind. Cas. 77
Civil Procedure Code, 1908 (CPC) — Section 17(III)
High Courts23 Jan 1909Disposed Of
Hari Singh and Others Vs Sher Singh and Another
Allahabad High Court · (1909) ILR (All) 282 : 2 Ind. Cas. 210
High Courts22 Jan 1909Dismissed
Chhakauri Khan Vs Pir Bakhsh Khan and Another
Allahabad High Court · (1909) ILR (All) 279
High Courts20 Jan 1909Dismissed
Sheo Karan Singh and Others Vs Parbhu Narain Singh
Allahabad High Court · 2 Ind. Cas. 211
High Courts20 Jan 1909Dismissed
Maharaja Parbhu Narain Singh Vs Sheo Karan Singh and Another
Allahabad High Court · (1909) ILR (All) 276
High Courts16 Jan 1909Allowed
Harkhial and Another Vs Daria
Allahabad High Court · (1909) ILR (All) 274
High Courts14 Jan 1909Allowed
Ghulam Hussain and Another Vs Muhammad Hussain and Others
Allahabad High Court · 2 Ind. Cas. 209
Specific Relief Act, 1877 — Section 42
High Courts14 Jan 1909Dismissed
Gobindi Vs Saheb Ram and Others
Allahabad High Court · 1 Ind. Cas. 885
High Courts14 Jan 1909Disposed Of
Bajilal Vs Gobardhan Singh and Others
Allahabad High Court · (1909) ILR (All) 265
High Courts14 Jan 1909Disposed Off
Bhawani Singh Vs Dilawar Khan
Allahabad High Court · 1 Ind. Cas. 886
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Uttar Pradesh Land Revenue Act, 1901 — Section 201
High Courts14 Jan 1909Disposed Of
Dilawar Khan Vs Bhawani Singh
Allahabad High Court · (1909) ILR (All) 253