High Courts18 Mar 1909Dismissed
Babu Gopi Kishun and Another Vs Babu Isri Prasad and Another
Allahabad High Court · 1 Ind. Cas. 504
COURT ARCHIVE
Allahabad High Court judgments, 1909
372 judgments · page 15 of 19
High Courts18 Mar 1909
Musammat Tirpati Kuwar Vs Musammat Partapi
Allahabad High Court · 1 Ind. Cas. 465
High Courts16 Mar 1909Dismissed
Kamta Prashad and Another Vs Musammat Muni Bibi
Allahabad High Court · 1 Ind. Cas. 570
High Courts16 Mar 1909Dismissed
Murari Lal and Another Vs Kundan Lal
Allahabad High Court · 1 Ind. Cas. 687
High Courts16 Mar 1909Dismissed
Kundan Lal Vs Murari Lal and Another
Allahabad High Court · (1909) 03 AHC CK 0018
High Courts12 Mar 1909Allowed
Muhammad Mashhud Hasan Khan Vs Muhammad Anwar Husain Khan
Allahabad High Court · 1 Ind. Cas. 403
High Courts12 Mar 1909Dismissed
Hamida Bibi and Anr Vs Ahmad Hussain
Allahabad High Court · 1 Ind. Cas. 779
Transfer of Property Act, 1882 — Section 60
High Courts12 Mar 1909Dismissed
Sayed Zakir Ali Vs Musammat Umatul Habib Begum and Others
Allahabad High Court · 1 Ind. Cas. 347
Limitation Act, 1963 — Section 10
High Courts12 Mar 1909Dismissed
Syed Abdullah Khan Vs Musammat Dhuman
Allahabad High Court · (1909) ILR (All) 333
High Courts12 Mar 1909Allowed
Hamida Bibi and Another Vs Ahmad Husain
Allahabad High Court · (1909) ILR (All) 335
High Courts05 Mar 1909Dismissed
Chandradeo Singh and Others Vs Mata Prasad and Others
Allahabad High Court · 1 Ind. Cas. 479
Transfer of Property Act, 1882 — Section 38, 88
High Courts05 Mar 1909Dismissed
Mata Prasad and Another Vs Chandradeo Singh and Sheo Babu Singh and Another
Allahabad High Court · (1909) 03 AHC CK 0020
High Courts04 Mar 1909Dismissed
Nand Dularey Lal and Another Vs Chand Bihari Lal and Others
Allahabad High Court · 2 Ind. Cas. 305
High Courts04 Mar 1909Dismissed
Than Chand Vs Jagannath
Allahabad High Court · (1909) ILR (All) 346 : 2 Ind. Cas. 400
High Courts03 Mar 1909Disposed Of
Bhup Narain and Another Vs Narain Dass
Allahabad High Court · (1909) ILR (All) 330
High Courts03 Mar 1909
Narain Das Vs Bhup Narain and Others
Allahabad High Court · 2 Ind. Cas. 628
Uttar Pradesh Land Revenue Act, 1901 — Section 233(k)Uttar Pradesh Land Revenue Act, 1901 — Section 233(k)Uttar Pradesh Land Revenue Act, 1901 — Section 233(k)