High Courts13 Apr 1909

Sundar Lal Vs Emperor

Allahabad High Court · 3 Ind. Cas. 966

Criminal Procedure Code, 1898 (CrPC) — Section 195(7)(c)Penal Code, 1860 (IPC) — Section 419
High Courts07 Apr 1909

Rambrichh Rai Vs Sarbanand Rai

Allahabad High Court · 2 Ind. Cas. 466

Transfer of Property Act, 1882 — Section 93Transfer of Property Act, 1882 — Section 93Transfer of Property Act, 1882 — Section 93