COURT ARCHIVE
Allahabad High Court judgments, 1909
372 judgments · page 11 of 19
High Courts11 May 1909Disposed Of
Muhammad Ewaz Ali Khan Vs Maheshar Parshad and Others Maheshar Parshad and Others Vs Muhammad Ewaz Ali Khan
Allahabad High Court · (1909) ILR (All) 394
High Courts10 May 1909
Shib Lal and Others Vs Chatarbhuj and Others
Allahabad High Court · (1909) ILR (All) 450 : 2 Ind. Cas. 363
High Courts08 May 1909Dismissed
Bharath Singh Vs Debi Dayal and Others
Allahabad High Court · 2 Ind. Cas. 261
High Courts07 May 1909Dismissed
Ram Bakhsh Vs Chanda and Others
Allahabad High Court · 2 Ind. Cas. 306
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts07 May 1909Allowed
Nanak and Others Vs Sibba and Others
Allahabad High Court · 3 Ind. Cas. 536
Limitation Act, 1877 — Article 141(II)
High Courts06 May 1909Allowed
Ram Lal Vs Tasaduk Ali
Allahabad High Court · 2 Ind. Cas. 260
North Western Provinces Tenancy Act, 1901 — Section 165
High Courts04 May 1909Dismissed
Debi Prashad Vs Stanley Ray
Allahabad High Court · 2 Ind. Cas. 223(1)
Provincial Insolvency Act, 1907 — Section 3(1)
High Courts04 May 1909Dismissed
Thakur Damber Singh Vs Lala Sri Kishun Das
Allahabad High Court · 2 Ind. Cas. 377
North Western Provinces Tenancy Act, 1901 — Section 177, 193
High Courts04 May 1909Dismissed
Damber Singh Vs Srikrishn Dass
Allahabad High Court · (1909) ILR (All) 445
High Courts03 May 1909Dismissed
Musammat Amna Bibi and Others Vs Musammat Najmunnissa Bibi
Allahabad High Court · 2 Ind. Cas. 100
Pensions Act, 1871 — Section 11
High Courts03 May 1909Dismissed
Najmun-Nissa Vs Amna Bibi and Others
Allahabad High Court · (1909) ILR (All) 382
High Courts03 May 1909
Musammat Lachmina Kuer Vs Sampat Rai and Others
Allahabad High Court · 2 Ind. Cas. 88
High Courts30 Apr 1909Disposed Of
Sarju and Others Vs District Judge of Benares
Allahabad High Court · (1909) ILR (All) 378 : 2 Ind. Cas. 356
High Courts30 Apr 1909Dismissed
Ram Narain Vs Ghanshyam Lal
Allahabad High Court · (1909) ILR (All) 379