COURT ARCHIVE
Allahabad High Court judgments, 1909
372 judgments · page 12 of 19
High Courts30 Apr 1909
Shiam Lal Vs Emperor
Allahabad High Court · 2 Ind. Cas. 225
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts29 Apr 1909Dismissed
Bhawan Singh Vs Narottam Singh
Allahabad High Court · 2 Ind. Cas. 365
High Courts29 Apr 1909Dismissed
Bhawan Singh Vs Narottam Singh and Another
Allahabad High Court · (1909) ILR (All) 444
High Courts29 Apr 1909
Lala Har Prasad Vs Seth Radha Krishan
Allahabad High Court · 2 Ind. Cas. 105
Civil Procedure Code, 1908 (CPC) — Section 13, 43
High Courts28 Apr 1909
Ram Das Choube and Others Vs Musammat Simirkha Kuar and Others
Allahabad High Court · 2 Ind. Cas. 144
Limitation Act, 1908 — Section 31
High Courts27 Apr 1909Dismissed
Ganga Sahai Vs Musammat Rai Kunwar and Others
Allahabad High Court · 1 Ind. Cas. 902
North Western Provinces Tenancy Act, 1901 — Section 177, 58(a)
High Courts24 Apr 1909Disposed Of
Bachchi Lal and Others Vs Muhammad Majid-Ullah Khan
Allahabad High Court · 2 Ind. Cas. 587
North Western Provinces Tenancy Act, 1901 — Section 199, 200North Western Provinces Tenancy Act, 1901 — Section 199, 200North Western Provinces Tenancy Act, 1901 — Section 199, 200
High Courts23 Apr 1909Dismissed
Kamta Prashad and Another Vs Syed Ahmad and Another
Allahabad High Court · 1 Ind. Cas. 799
Transfer of Property Act, 1882 — Section 90
High Courts23 Apr 1909Allowed
Genda Lal Vs Rustum Singh
Allahabad High Court · 1 Ind. Cas. 975
North Western Provinces Tenancy Act, 1901 — Section 37, 43
High Courts23 Apr 1909Dismissed
Kamta Prasad and Another Vs Saiyed Ahmad and Another
Allahabad High Court · (1909) ILR (All) 373
High Courts21 Apr 1909Dismissed
Bulaki Das Vs The Secretary of State for India In Council and Others
Allahabad High Court · (1909) ILR (All) 371 : 1 Ind. Cas. 896
High Courts20 Apr 1909Allowed
Moti Lal Vs Bhagwan Das and Others
Allahabad High Court · (1909) ILR (All) 443
High Courts20 Apr 1909
Jamna Das Vs Ramautar Pande
Allahabad High Court · 2 Ind. Cas. 460
Transfer of Property Act, 1882 — Section 90Transfer of Property Act, 1882 — Section 90Transfer of Property Act, 1882 — Section 90
High Courts17 Apr 1909Allowed
William Arthur Forshaw Vs Eunice Geraldine Forshaw and Another
Allahabad High Court · 3 Ind. Cas. 969
Divorce Act, 1869 — Section 17
High Courts17 Apr 1909Allowed
Muhammad Mohsin Khan Vs Turab Ali Khan
Allahabad High Court · 2 Ind. Cas. 163
High Courts17 Apr 1909Allowed
William Arthur Forshaw Vs Eunice Geraldine Forshaw
Allahabad High Court · (1909) ILR (All) 511
High Courts16 Apr 1909Allowed
Sheo Lal Singh Vs Sukhdeo Singh and Others
Allahabad High Court · 2 Ind. Cas. 462
North Western Provinces Tenancy Act, 1901 — Section 194(3)North Western Provinces Tenancy Act, 1901 — Section 194(3)North Western Provinces Tenancy Act, 1901 — Section 194(3)