High Courts29 Oct 1909
Raj Karan and Others Vs Emperor
Allahabad High Court · 4 Ind. Cas. 709
Criminal Procedure Code, 1898 (CrPC) — Section 110Penal Code, 1860 (IPC) — Section 400
COURT ARCHIVE
Allahabad High Court judgments, 1909
372 judgments · page 4 of 19
High Courts27 Oct 1909Allowed
Ram Baran Man and Others Vs Janki Man and Others
Allahabad High Court · 4 Ind. Cas. 60
High Courts26 Oct 1909Dismissed
Lalta Parshad and Others Vs Babu Parshad and Others
Allahabad High Court · 4 Ind. Cas. 708
Limitation Act, 1877 — Section 19(2)
High Courts26 Oct 1909
Emperor Vs Gulab Singh and Others
Allahabad High Court · 5 Ind. Cas. 449
North Western Provinces and Oudh Land Revenue Act, 1901 — Section 143, 146Penal Code, 1860 (IPC) — Section 225B
High Courts13 Oct 1909Dismissed
Mangat Rai Vs Emperor
Allahabad High Court · 5 Ind. Cas. 695
Penal Code, 1860 (IPC) — Section 193, 210
High Courts09 Sept 1909
Musammat Ajuba and Others Vs Emperor
Allahabad High Court · 5 Ind. Cas. 450
Opium Act, 1878 — Section 9
High Courts09 Sept 1909
Umed Singh and Others Vs Emperor
Allahabad High Court · 5 Ind. Cas. 178
Penal Code, 1860 (IPC) — Section 161
High Courts01 Sept 1909Dismissed
Emperor Vs Lala and Others
Allahabad High Court · 5 Ind. Cas. 176
Criminal Procedure Code, 1898 (CrPC) — Section 198Penal Code, 1860 (IPC) — Section 494
High Courts12 Aug 1909Dismissed
Ram Prashad Misser and Others Vs Babu Mahadbo Parshad and Others
Allahabad High Court · 3 Ind. Cas. 640
High Courts12 Aug 1909
Thakur Jawahir Singh Vs Thakur Jai Karan Singh
Allahabad High Court · 4 Ind. Cas. 59
High Courts11 Aug 1909Disposed Of
Kampta Parshad and Another Vs Mohan Bhagat and Others
Allahabad High Court · 3 Ind. Cas. 782
High Courts11 Aug 1909
Lala Chandrabhan Lall Vs Manik Pandey and Others
Allahabad High Court · 3 Ind. Cas. 721
High Courts10 Aug 1909
Ram Charan Misir Vs Bhagwan Das and Another
Allahabad High Court · 5 Ind. Cas. 874
High Courts09 Aug 1909Allowed
Wajid Ali and Another Vs Shaban and Others
Allahabad High Court · (1909) ILR (All) 623
High Courts09 Aug 1909Disposed Of
Sheikh Wajid Ali and Another Vs Sheikh Sahan alias Sheikh Shahban and Others
Allahabad High Court · 3 Ind. Cas. 820
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts07 Aug 1909Disposed Off
Emperor Vs Jagmohan and Others
Allahabad High Court · 4 Ind. Cas. 812
Penal Code, 1860 (IPC) — Section 211
High Courts07 Aug 1909Allowed
Abdul Rahman and Others Vs Emperor
Allahabad High Court · 3 Ind. Cas. 952
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts07 Aug 1909Disposed Of
Shib Shankar Lal and Another Vs Lala Soni Ram
Allahabad High Court · 3 Ind. Cas. 725
Limitation Act, 1908 — Section 19
High Courts06 Aug 1909Dismissed
Gopal Singh and Another Vs Ganga Prashad Pande
Allahabad High Court · 3 Ind. Cas. 827