High CourtsDivision Bench(1909) 07 AHC CK 0025

Shazade Singh and Another vs Nawab Syed Mohammad Mehdi Ali Khan alias Nawab Achche Saheb

Allahabad High Court · Decided on 29 July 1909 · Citation: 3 Ind. Cas. 954

HON’BLE JUDGES
George Knox, Acting C.J. · Richards, J
RESULT
Dismissed

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Judgment

1 paragraphs · 55 words
1.

We agree with the view taken by our learned brother in this case. The matter now raised has been decided more than once by this Court in the same way and we are not disposed to take any other view which might well open a door to fraud. The appeal is. dismissed with costs.