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Allahabad High Court judgments, 1909

372 judgments · page 7 of 19

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High Courts09 Jul 1909Dismissed

Churaman Kandu and Others Vs Ajudhia Singh and Others

Allahabad High Court · 3 Ind. Cas. 117

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High Courts07 Jul 1909Dismissed

Lachman Misra Vs Ramjas Sahu and Others

Allahabad High Court · 2 Ind. Cas. 983

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High Courts07 Jul 1909

Fateh Ram and Others Vs Babu Sham Lal

Allahabad High Court · 2 Ind. Cas. 991

Civil Procedure Code, 1882 — Section 257A, 258
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High Courts07 Jul 1909

Bhagwant Singh Vs Nara1n Singh and Others

Allahabad High Court · 3 Ind. Cas. 538

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High Courts06 Jul 1909Dismissed

Narsingh Das and Others Vs Musammat Munna and Another

Allahabad High Court · 3 Ind. Cas. 537

Transfer of Property Act, 1882 — Section 61, 99
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High Courts06 Jul 1909Dismissed

Gaya Din Vs Mata Din and Others

Allahabad High Court · (1909) ILR (All) 599

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High Courts05 Jul 1909Dismissed

Debi Saran Pande Vs Ramjas and Others

Allahabad High Court · (1909) ILR (All) 541

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High Courts05 Jul 1909

Tota Ram Vs Musammat Sahodra and Others

Allahabad High Court · 2 Ind. Cas. 988

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High Courts05 Jul 1909

Debi Saran Vs Ramjas and Others

Allahabad High Court · 2 Ind. Cas. 982

North Western Provinces and Oudh Land Revenue Act, 1901 — Section 111, 233(k)
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High Courts03 Jul 1909Allowed

Musammat Hazari Dulaiya Vs Janki

Allahabad High Court · 3 Ind. Cas. 6

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High Courts03 Jul 1909

Shib Lal Vs Ram Narain

Allahabad High Court · 3 Ind. Cas. 88

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High Courts02 Jul 1909Disposed Of

Aman Ali Khan and Another Vs Musammat Nazimannissa and Another

Allahabad High Court · 3 Ind. Cas. 19

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High Courts02 Jul 1909

Bhagauti Tiwari Vs Chandan Pande and Others

Allahabad High Court · 3 Ind. Cas. 4

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High Courts01 Jul 1909Disposed Of

Angad Singh Vs Srinath Das

Allahabad High Court · 3 Ind. Cas. 403

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High Courts01 Jul 1909Dismissed

Mata Din Vs Kashi Nath and Others

Allahabad High Court · 3 Ind. Cas. 461

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High Courts30 Jun 1909Dismissed

Daryao Singh Vs Jahan Singh and Others

Allahabad High Court · 3 Ind. Cas. 903

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High Courts30 Jun 1909Dismissed

Jahan Singh and Others Vs Daryao Singh

Allahabad High Court · (1909) ILR (All) 539

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High Courts26 Jun 1909Dismissed

Harnand and Others Vs Kalloo and Another

Allahabad High Court · 3 Ind. Cas. 2

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High Courts24 Jun 1909

Dharma Nand and Another Vs Khema and Others

Allahabad High Court · 3 Ind. Cas. 8

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High Courts21 Jun 1909Allowed

Parmeshri Vs Bhawani Prasad

Allahabad High Court · 2 Ind. Cas. 855(1)

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