High Courts21 Jun 1909
Fateh Chand Vs Jagan Nath Prashad
Allahabad High Court · 2 Ind. Cas. 630
Civil Procedure Code, 1908 (CPC) — Section 102, 103Transfer of Property Act, 1882 — Section 60, 92Civil Procedure Code, 1908 (CPC) — Section 102, 103
COURT ARCHIVE
Allahabad High Court judgments, 1909
372 judgments · page 8 of 19
High Courts19 Jun 1909Dismissed
Jani Durlabh Shankarji and Others Vs Jani Lajja Shankarji and Others
Allahabad High Court · 2 Ind. Cas. 858
High Courts18 Jun 1909Disposed Of
Rohan Singh Vs Bhao Lal and Others
Allahabad High Court · 3 Ind. Cas. 42
High Courts18 Jun 1909Disposed Of
Rohan Singh Vs Bhau Lal and Others
Allahabad High Court · (1909) ILR (All) 530
High Courts16 Jun 1909Dismissed
Ghayas-Ud-Din Vs Sheikh Ghulam Abbas and Another
Allahabad High Court · 2 Ind. Cas. 854
High Courts16 Jun 1909Allowed
Durpati Bibi and Another Vs Ramrach Pal
Allahabad High Court · (1909) ILR (All) 527
High Courts15 Jun 1909Dismissed
Madan Lal Vs Gobardhan Das and Others
Allahabad High Court · 2 Ind. Cas. 621
High Courts15 Jun 1909
Gaya Din and Another Vs Musammat Dulari and Others
Allahabad High Court · 2 Ind. Cas. 839
Evidence Act, 1872 — Section 13(b)
High Courts14 Jun 1909Disposed Of
Fayazul Rahman Vs Muhammad Usman and Others
Allahabad High Court · 2 Ind. Cas. 865
Contract Act, 1872 — Section 23
High Courts14 Jun 1909
Musammat Phikna Vs Rahmat Ullah Sardar and Others
Allahabad High Court · 2 Ind. Cas. 622
Civil Procedure Code, 1908 (CPC) — Section 30Civil Procedure Code, 1908 (CPC) — Section 30Civil Procedure Code, 1908 (CPC) — Section 30
High Courts14 Jun 1909
Shiam Lal Vs Makhan Lal and Others
Allahabad High Court · 2 Ind. Cas. 629
North Western Provinces Tenancy Act, 1901 — Section 51North Western Provinces Tenancy Act, 1901 — Section 51North Western Provinces Tenancy Act, 1901 — Section 51
High Courts10 Jun 1909
H.B.S. Dhaliwall Vs Mrs. P. Puech
Allahabad High Court · 2 Ind. Cas. 637
Easements Act, 1882 — Section 43Easements Act, 1882 — Section 43Easements Act, 1882 — Section 43
High Courts09 Jun 1909Dismissed
Badri Nath Vs Musammat Mantorna Kuwari and Another
Allahabad High Court · 2 Ind. Cas. 623
Evidence Act, 1872 — Section 114(e)Evidence Act, 1872 — Section 114(e)Evidence Act, 1872 — Section 114(e)
High Courts03 Jun 1909Dismissed
Kuar Lal Singh Vs Kuar Karan Singh and Others
Allahabad High Court · 3 Ind. Cas. 496
High Courts03 Jun 1909
Natha Vs Miankhan and Another
Allahabad High Court · 2 Ind. Cas. 552(1)
North Western Provinces Tenancy Act, 1901 — Section 25, 4North Western Provinces Tenancy Act, 1901 — Section 25, 4North Western Provinces Tenancy Act, 1901 — Section 25, 4
High Courts03 Jun 1909
Charni Vs Raj Bahadur and Others
Allahabad High Court · 2 Ind. Cas. 495
Registration Act, 1877 — Section 50Registration Act, 1877 — Section 50Registration Act, 1877 — Section 50
High Courts02 Jun 1909Allowed
Muhammad Zubair Vs Saiyed Mahmud
Allahabad High Court · (1909) ILR (All) 523
High Courts02 Jun 1909Allowed
Maulvi Sayid Mahmud Vs Muhammad Zubair
Allahabad High Court · 3 Ind. Cas. 506