High Courts13 Aug 1908Dismissed
Jagar Nath Singh and Others Vs Lalta Prasad and Others
Allahabad High Court · 1 Ind. Cas. 562
Contract Act, 1872 — Section 64Evidence Act, 1872 — Section 115Specific Relief Act, 1877 — Section 41
COURT ARCHIVE
Allahabad High Court judgments
1,00,445 judgments · page 4,924 of 5,023
High Courts10 Aug 1908Dismissed
Emperor Vs Bhagwan Din and Another
Allahabad High Court · (1908) ILR (All) 568
Penal Code, 1860 (IPC) — Section 304, 326, 328
High Courts08 Aug 1908Disposed Of
Kubra Jan Vs Ram Bali and Another
Allahabad High Court · (1908) ILR (All) 560
Civil Procedure Code, 1908 (CPC) — Section 19
High Courts05 Aug 1908Disposed Of
Sridhar Rao Vs Ram Lal
Allahabad High Court · (1909) ILR (All) 7 : 1 Ind. Cas. 555(1)
High Courts04 Aug 1908Dismissed
Pachkauri Ram and Others Vs Nand Rai and Another
Allahabad High Court · (1908) ILR (All) 505
High Courts04 Aug 1908
Jamma and Another Vs Ram Kali
Allahabad High Court · (1908) ILR (All) 508
North Western Provinces Tenancy Act, 1901 — Section 22
High Courts04 Aug 1908
Dharam Kunwar Vs Balwant Singh
Allahabad High Court · (1908) ILR (All) 549
Evidence Act, 1872 — Section 115
High Courts30 Jul 1908Dismissed
Imtiaz Fatima Vs Muhammad Kamil
Allahabad High Court · (1909) ILR (All) 557
High Courts28 Jul 1908Dismissed
Janki Vs Kallu Mal and Others
Allahabad High Court · (1909) ILR (All) 236 : 2 Ind. Cas. 213
High Courts24 Jul 1908Allowed
Lalta Prasad Vs Salig Ram and Another
Allahabad High Court · (1908) 07 AHC CK 0007
High Courts24 Jul 1908
Kallu and Others Vs Ram Chandar
Allahabad High Court · (1908) ILR (All) 497
Transfer of Property Act, 1882 — Section 92
High Courts23 Jul 1908
Inda Kunwar Vs Kashi Prasad and Another
Allahabad High Court · (1908) ILR (All) 490
Trusts Act, 1882 — Section 90
High Courts17 Jul 1908Disposed Of
Atwari and Another Vs Maiku Lal
Allahabad High Court · (1909) ILR (All) 1 : 1 Ind. Cas. 553
High Courts14 Jul 1908Dismissed
C.E. Grey, Official Assignee Vs Hazari Lal
Allahabad High Court · (1908) ILR (All) 486
High Courts14 Jul 1908Disposed Of
The Maharaja of Vizianagram Vs Ram Dihal Rai and Others
Allahabad High Court · (1908) 07 AHC CK 0006
High Courts13 Jul 1908Dismissed
Budh Singh Vs Gopal Rai and Others
Allahabad High Court · (1908) ILR (All) 544
High Courts08 Jul 1908Dismissed
Emperor Vs Kheoraj and Others
Allahabad High Court · (1908) ILR (All) 540
Criminal Procedure Code, 1898 (CrPC) — Section 342Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 399
High Courts29 Jun 1908Dismissed
Bhawani Ram and Another Vs Hazarimal and Panna Lal and Another
Allahabad High Court · (1908) ILR (All) 538
Civil Procedure Code, 1908 (CPC) — Section 34