High Courts01 Dec 1908Dismissed
Jagan Nath Vs Dibbo and Others
Allahabad High Court · (1908) 12 AHC CK 0022
COURT ARCHIVE
Allahabad High Court judgments
1,00,445 judgments · page 4,923 of 5,023
High Courts01 Dec 1908Dismissed
Kandhia Lal Vs Manki
Allahabad High Court · 1 Ind. Cas. 143
Contract Act, 1872 — Section 129
High Courts01 Dec 1908Dismissed
Biba Jan Vs Kalb Husain and Others
Allahabad High Court · (1909) ILR (All) 136 : 1 Ind. Cas. 763
High Courts30 Nov 1908Dismissed
Ayub Ali Khan Vs Mashuq Ali Khan
Allahabad High Court · 1 Ind. Cas. 593
North Western Provinces Tenancy Act, 1901 — Section 32(2)
High Courts30 Nov 1908Dismissed
Mashuq Ali Khan Vs Ayub Ali Khan
Allahabad High Court · (1909) ILR (All) 51
High Courts29 Nov 1908Dismissed
Mazhar Hasan Vs Said Hasan
Allahabad High Court · (1909) ILR (All) 38
High Courts28 Nov 1908Dismissed
Makhan Lal and Others Vs Sagar Mal
Allahabad High Court · (1909) ILR (All) 49
High Courts28 Nov 1908
Sagar Mal Vs Makhan Lal
Allahabad High Court · 1 Ind. Cas. 705
North Western Provinces Tenancy Act, 1901 — Section 32(2)
High Courts27 Nov 1908Dismissed
Kanhai Lal and Another Vs Chadami Lal
Allahabad High Court · 1 Ind. Cas. 5
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts27 Nov 1908Dismissed
Chhadammi Lal Vs Kanhai Lal and Another
Allahabad High Court · (1909) ILR (All) 48
High Courts27 Nov 1908
Jagar Nath Singh and Another Vs Sheo Ghulam Singh
Allahabad High Court · 1 Ind. Cas. 704
Transfer of Property Act, 1882 — Section 89
High Courts20 Nov 1908
Mazhar Hasan Vs Said Hasan
Allahabad High Court · 1 Ind. Cas. 569
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts14 Nov 1908Dismissed
Piari Lal Vs Nand Ram
Allahabad High Court · 1 Ind. Cas. 561
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts14 Nov 1908Dismissed
Piari Lal Vs Nand Ram and Others
Allahabad High Court · (1909) ILR (All) 19
High Courts12 Nov 1908Dismissed
Emperor Vs Dungar Singh
Allahabad High Court · (1909) ILR (All) 36 : 1 Ind. Cas. 568
High Courts09 Nov 1908Dismissed
Sadar-Ud-Din Ahmad and Others Vs Chajju and Others
Allahabad High Court · (1909) ILR (All) 13
High Courts06 Nov 1908Dismissed
Joti Prasad Vs Aziz Khan and Others
Allahabad High Court · (1909) ILR (All) 11 : 1 Ind. Cas. 53
Transfer of Property Act, 1882 — Section 85
High Courts03 Nov 1908Disposed Of
Kedar Singh and Others Vs Matabadal Singh and Others
Allahabad High Court · (1909) ILR (All) 44 : 1 Ind. Cas. 703
High Courts13 Aug 1908Dismissed
Akbar Khan and Another Vs Turaban
Allahabad High Court · 1 Ind. Cas. 557
Limitation Act, 1963 — Article 120(II)