High Courts14 Dec 1908Allowed
Wazir Khan Vs Naqul Yawar and Others
Allahabad High Court · 1 Ind. Cas. 163
COURT ARCHIVE
Allahabad High Court judgments
1,00,445 judgments · page 4,922 of 5,023
High Courts14 Dec 1908Dismissed
Emperor Vs Gutali
Allahabad High Court · 1 Ind. Cas. 765
Penal Code, 1860 (IPC) — Section 302
High Courts14 Dec 1908Disposed Of
Bhagwati Vs Banwari Lal and Others
Allahabad High Court · (1909) ILR (All) 82
High Courts14 Dec 1908Dismissed
Badal Singh and Others Vs Gopal Prasad and Another
Allahabad High Court · (1909) ILR (All) 111
High Courts14 Dec 1908Dismissed
Jhingai Singh Vs Ram Partap
Allahabad High Court · (1909) ILR (All) 150 : 1 Ind. Cas. 762
High Courts14 Dec 1908Dismissed
Gopal Prasad and Another Vs Badal Singh
Allahabad High Court · 1 Ind. Cas. 819
High Courts14 Dec 1908
Musammat Bhagwati Vs Banwari Lal and Others
Allahabad High Court · 1 Ind. Cas. 416
Transfer of Property Act, 1882 — Section 55
High Courts10 Dec 1908Dismissed
Jamna Prasad and Others Vs Jagdeo and Others
Allahabad High Court · 1 Ind. Cas. 83
High Courts07 Dec 1908Disposed Of
Muhammad Yahya and Others Vs Rashid-Ud-Din and Others
Allahabad High Court · 1 Ind. Cas. 5(1)
High Courts07 Dec 1908Allowed
Muhammad Yahiya and Others Vs Rashid-Ud-Din
Allahabad High Court · (1909) ILR (All) 65
High Courts07 Dec 1908Dismissed
Jote Singh Vs Chokhey Singh and Another
Allahabad High Court · (1909) ILR (All) 73
High Courts05 Dec 1908Dismissed
In Re: Kedar Nath
Allahabad High Court · (1909) ILR (All) 59 : 1 Ind. Cas. 143(1)
Criminal Procedure Code, 1898 (CrPC) — Section 439Legal Practitioners Act, 1879 — Section 36
High Courts04 Dec 1908Dismissed
Lachman Das Vs Nabi Bakhsh and Others
Allahabad High Court · (1909) ILR (All) 109
High Courts04 Dec 1908Dismissed
Choga Lal Vs Musammat Piari and Another
Allahabad High Court · 1 Ind. Cas. 52
High Courts04 Dec 1908Dismissed
Lachman Das Vs Nabi Bakhsh
Allahabad High Court · 1 Ind. Cas. 161
North Western Provinces Tenancy Act, 1901 — Section 195
High Courts01 Dec 1908Dismissed
Jagannath Vs Dibbo and Others
Allahabad High Court · 1 Ind. Cas. 818
Transfer of Property Act, 1882 — Section 43
High Courts01 Dec 1908Disposed Of
Muhammad Umar Daraz Khan Vs Maru and Another
Allahabad High Court · 1 Ind. Cas. 821
High Courts01 Dec 1908Allowed
Kesho Ram Vs Ajudhia Nath and Another
Allahabad High Court · 1 Ind. Cas. 82