High Courts14 Jan 1909
Jagan Nath Prasad Vs Mulchand and Others
Allahabad High Court · (1909) ILR (All) 262
COURT ARCHIVE
Allahabad High Court judgments
1,00,445 judgments · page 4,921 of 5,023
High Courts14 Jan 1909
Jagannath Prasad Vs Mulchand and Others
Allahabad High Court · 1 Ind. Cas. 999
Court Fees Act, 1870 — Section 5
High Courts11 Jan 1909
Chhakauri Khan Vs Pir Bakhsh Khan and Others
Allahabad High Court · 2 Ind. Cas. 32
North Western Provinces Tenancy Act, 1901 — Section 159
High Courts09 Jan 1909Dismissed
Ram Kumar Singh and Others Vs Shaikh Ali Husain
Allahabad High Court · 1 Ind. Cas. 884
High Courts08 Jan 1909Dismissed
Hamid-Un-Nissa Bibi Vs Nazir-Un-Nissa Bibi and Another
Allahabad High Court · 1 Ind. Cas. 883
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts08 Jan 1909Dismissed
Ali Husain and Others Vs Ram Kumar Singh
Allahabad High Court · (1909) ILR (All) 173
High Courts08 Jan 1909Dismissed
Hamid-Un-Nissa Bibi Vs Nazir-Un-Nissa and Another
Allahabad High Court · (1909) ILR (All) 170
High Courts01 Jan 1909Dismissed
Jamna Vs King-Emperor
Allahabad High Court · 2 Ind. Cas. 214
Penal Code, 1860 (IPC) — Section 304A
High Courts01 Jan 1909Allowed
Musammat Misri Vs Emperor
Allahabad High Court · 3 Ind. Cas. 975
Criminal Procedure Code, 1898 (CrPC) — Section 163Evidence Act, 1872 — Section 24, 30
High Courts23 Dec 1908Allowed
Har Prasad Vs Raghunandan Prasad and Others
Allahabad High Court · 1 Ind. Cas. 825
Transfer of Property Act, 1882 — Section 100
High Courts23 Dec 1908
Raghunandan Prasad and Others Vs Har Prasad
Allahabad High Court · (1909) ILR (All) 166
High Courts22 Dec 1908Disposed Of
Ganga Dayal and Another Vs Mani Ram and Others
Allahabad High Court · 1 Ind. Cas. 824
Limitation Act, 1963 — Section 8Transfer of Property Act, 1882 — Section 99
High Courts22 Dec 1908Dismissed
Musammat Kaunsilla Vs Gajadhar and Another
Allahabad High Court · 1 Ind. Cas. 761
High Courts22 Dec 1908Disposed Of
Ganga Dayal Vs Mani Ram and Others
Allahabad High Court · (1909) ILR (All) 156
High Courts21 Dec 1908Dismissed
Robert Skinner and Others Vs Chandan Singh and Others
Allahabad High Court · 2 Ind. Cas. 215
Evidence Act, 1872 — Section 35
High Courts21 Dec 1908Dismissed
Chandan Singh and Another Vs Robert Skinner and Beshun and Others
Allahabad High Court · (1909) ILR (All) 247
High Courts18 Dec 1908
Kali Charan Mukerji Vs Emperor
Allahabad High Court · 2 Ind. Cas. 154
Penal Code, 1860 (IPC) — Section 506, 507
High Courts16 Dec 1908Allowed
Behari Bharthi Vs Bhagwan Gir and Others
Allahabad High Court · (1909) ILR (All) 114 : 1 Ind. Cas. 162