High Courts12 Feb 1909Dismissed
Lalta Prasad Vs Suraj Kumar and Others
Allahabad High Court · (1909) ILR (All) 309
COURT ARCHIVE
Allahabad High Court judgments
1,00,445 judgments · page 4,919 of 5,023
High Courts12 Feb 1909Disposed Of
Lalta Prashad Vs Suraj Kunwar and Others
Allahabad High Court · 1 Ind. Cas. 239
Limitation Act, 1908 — Article 179(2)
High Courts12 Feb 1909
Wazir Muhammad Vs Hub Lal
Allahabad High Court · 2 Ind. Cas. 182
Criminal Procedure Code, 1898 (CrPC) — Section 195(7)(c)
High Courts12 Feb 1909
Mahadeo and Others Vs Emperor
Allahabad High Court · 2 Ind. Cas. 219(1)
Criminal Procedure Code, 1898 (CrPC) — Section 109
High Courts11 Feb 1909
Shiamlal Vs Chunni Lal
Allahabad High Court · 1 Ind. Cas. 220(1)
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193
High Courts11 Feb 1909
Thakur Parshad Vs Jamna Kunwar and Others
Allahabad High Court · (1909) ILR (All) 308 : 2 Ind. Cas. 474
High Courts10 Feb 1909Dismissed
Ram Kishan and Others Vs Medh Singh
Allahabad High Court · 1 Ind. Cas. 141
High Courts10 Feb 1909Dismissed
Devi Prasad Vs A.H. Lewis
Allahabad High Court · (1909) ILR (All) 304
High Courts10 Feb 1909
Musammat Najmunnissa Bibi Vs Lala Jamna Das
Allahabad High Court · 1 Ind. Cas. 78
High Courts09 Feb 1909
Umrao Singh Vs Emperor
Allahabad High Court · 2 Ind. Cas. 200
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)Penal Code, 1860 (IPC) — Section 182
High Courts08 Feb 1909Allowed
Lachmin Narain-Minor through his mother Musammat Ram Piari as his next Friend Vs Sham Sunder Lal
Allahabad High Court · 1 Ind. Cas. 116
High Courts06 Feb 1909Allowed
Basanti Bibi Vs Sheo Mangal Parshad and Another
Allahabad High Court · 2 Ind. Cas. 199
Negotiable Instruments Act, 1881 (NI) — Section 80
High Courts06 Feb 1909Disposed Of
In Re: Sheikh Maqbul Ahmad
Allahabad High Court · (1909) ILR (All) 294
High Courts05 Feb 1909Dismissed
Bhuiyan Din and Another Vs Kalka Prasad and Others
Allahabad High Court · (1909) ILR (All) 300
High Courts05 Feb 1909Dismissed
Ganesh Baksh Singh and Others Vs Mata Din
Allahabad High Court · 1 Ind. Cas. 70
High Courts05 Feb 1909
Kalka Prashad and Others Vs Bhuiyan Din and Others
Allahabad High Court · 2 Ind. Cas. 180
High Courts02 Feb 1909Dismissed
Suba Bibi Vs Raghubar Singh and Others
Allahabad High Court · 6 Ind. Cas. 284
High Courts30 Jan 1909
Sat Narain Tewari and after his death his sons and Another Vs Ganga Parshad alias Baban Tewarl and after his death his son Shiam Prasad Tewari
Allahabad High Court · 1 Ind. Cas. 117