High Courts26 Feb 1909
Girwar Prashad and Another Vs Emperor
Allahabad High Court · 1 Ind. Cas. 306
Criminal Procedure Code, 1898 (CrPC) — Section 478Penal Code, 1860 (IPC) — Section 109
COURT ARCHIVE
Allahabad High Court judgments
1,00,445 judgments · page 4,918 of 5,023
High Courts26 Feb 1909
Fayazuddin and Others Vs Aminuddin and Others
Allahabad High Court · 1 Ind. Cas. 354
High Courts22 Feb 1909Dismissed
Bhagwat Prashad Tiwari and Another Vs Dharamraj Rai and Others
Allahabad High Court · 1 Ind. Cas. 390
High Courts22 Feb 1909Disposed Off
Tota Ram Vs Emperor
Allahabad High Court · 1 Ind. Cas. 220
Penal Code, 1860 (IPC) — Section 193, 465, 471
High Courts22 Feb 1909Allowed
In Re: Nand Prasad and Others
Allahabad High Court · 1 Ind. Cas. 211
Criminal Procedure Code, 1898 (CrPC) — Section 115
High Courts22 Feb 1909Dismissed
Jhunku Singh Vs Chatkan Singh and Others
Allahabad High Court · 2 Ind. Cas. 221
High Courts22 Feb 1909Dismissed
Chhotkan Singh and Others Vs Jhunku Singh
Allahabad High Court · (1909) ILR (All) 325
High Courts17 Feb 1909Dismissed
Khaliq Singh and Others Vs Lal Singh and Others
Allahabad High Court · (1909) ILR (All) 323
High Courts17 Feb 1909
Babu Bhikham Singh alias Babu Gaya Singh and Others Vs Shankar Dayal Singh Minior and Others
Allahabad High Court · 1 Ind. Cas. 345
Transfer of Property Act, 1882 — Section 100, 58
High Courts17 Feb 1909
Lal Singh and Others Vs Khaliq Singh and Others
Allahabad High Court · 2 Ind. Cas. 218
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts16 Feb 1909Dismissed
Secretary of State for India in Council Vs Gopal Singh and Others
Allahabad High Court · 1 Ind. Cas. 210
High Courts15 Feb 1909Dismissed
Vidya Ram Vs Mohan Lal and Others
Allahabad High Court · 2 Ind. Cas. 464
High Courts15 Feb 1909Allowed
Kaisari Mal Vs Musammat Allahdi Begam
Allahabad High Court · 1 Ind. Cas. 227
Transfer of Property Act, 1882 — Section 67
High Courts15 Feb 1909Dismissed
Khunni Lal Vs Madan Mohan Lal and Others
Allahabad High Court · (1909) ILR (All) 318 : 1 Ind. Cas. 208
High Courts12 Feb 1909Dismissed
Ramdial and Others Vs Narpat Singh
Allahabad High Court · 9 Ind. Cas. 931
High Courts12 Feb 1909Dismissed
Hub Lal Vs Wazir Muhammad and Another
Allahabad High Court · (1909) ILR (All) 313