COURT ARCHIVE

Allahabad High Court judgments

1,00,445 judgments · page 4,920 of 5,023

High Courts30 Jan 1909Dismissed

Emperor Vs Jamna

Allahabad High Court · (1909) ILR (All) 290

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High Courts29 Jan 1909

Kumar Brij Bahadur Vs Musammat Dallo and Another

Allahabad High Court · 1 Ind. Cas. 137

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High Courts28 Jan 1909Allowed

Gopi Nath Singh Vs Hardeo Singh and Others

Allahabad High Court · (1909) ILR (All) 285

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High Courts28 Jan 1909

Chaudhari Gopi Nath Singh Vs Hardeo Singh and Others

Allahabad High Court · 1 Ind. Cas. 137(1)

Limitation Act, 1963 — Section 20Transfer of Property Act, 1882 — Section 90

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High Courts27 Jan 1909Disposed Of

Negi Puran Singh and Others Vs Hira Singh and Others

Allahabad High Court · 1 Ind. Cas. 146

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High Courts27 Jan 1909Dismissed

Babu Baroda Parshad Bose Vs Babu Peare Lal

Allahabad High Court · 1 Ind. Cas. 77

Civil Procedure Code, 1908 (CPC) — Section 17(III)

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High Courts23 Jan 1909Disposed Of

Hari Singh and Others Vs Sher Singh and Another

Allahabad High Court · (1909) ILR (All) 282 : 2 Ind. Cas. 210

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High Courts22 Jan 1909Dismissed

Chhakauri Khan Vs Pir Bakhsh Khan and Another

Allahabad High Court · (1909) ILR (All) 279

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High Courts20 Jan 1909Dismissed

Sheo Karan Singh and Others Vs Parbhu Narain Singh

Allahabad High Court · 2 Ind. Cas. 211

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High Courts20 Jan 1909Dismissed

Maharaja Parbhu Narain Singh Vs Sheo Karan Singh and Another

Allahabad High Court · (1909) ILR (All) 276

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High Courts17 Jan 1909

Daria Vs Harkhial and Another

Allahabad High Court · 2 Ind. Cas. 208

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High Courts16 Jan 1909Allowed

Harkhial and Another Vs Daria

Allahabad High Court · (1909) ILR (All) 274

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High Courts14 Jan 1909Allowed

Ghulam Hussain and Another Vs Muhammad Hussain and Others

Allahabad High Court · 2 Ind. Cas. 209

Specific Relief Act, 1877 — Section 42

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High Courts14 Jan 1909Dismissed

Gobindi Vs Saheb Ram and Others

Allahabad High Court · 1 Ind. Cas. 885

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High Courts14 Jan 1909Disposed Of

Bajilal Vs Gobardhan Singh and Others

Allahabad High Court · (1909) ILR (All) 265

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High Courts14 Jan 1909Disposed Off

Bhawani Singh Vs Dilawar Khan

Allahabad High Court · 1 Ind. Cas. 886

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Uttar Pradesh Land Revenue Act, 1901 — Section 201

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High Courts14 Jan 1909Disposed Of

Dilawar Khan Vs Bhawani Singh

Allahabad High Court · (1909) ILR (All) 253

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High Courts14 Jan 1909Allowed

Muhammad Husain Vs Ghulam Husain and Another and Muhammad Wali and Others

Allahabad High Court · (1909) ILR (All) 271

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High Courts14 Jan 1909Dismissed

Gobindi Vs Saheb Ram and Another

Allahabad High Court · (1909) ILR (All) 257

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High Courts14 Jan 1909

Baji Lal Vs Gobardhan Singh and Others

Allahabad High Court · 1 Ind. Cas. 1000

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