High Courts02 Apr 1909Disposed Of
Durga Pershad Vs Hazari Lal and Others
Allahabad High Court · 1 Ind. Cas. 686
COURT ARCHIVE
Allahabad High Court judgments
1,00,445 judgments · page 4,916 of 5,023
High Courts02 Apr 1909
Emperor Vs Intizar Ali Khan
Allahabad High Court · 2 Ind. Cas. 475
Criminal Procedure Code, 1898 (CrPC) — Section 438Criminal Procedure Code, 1898 (CrPC) — Section 438Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts29 Mar 1909Allowed
Benode Behari Mullick Vs Sita Ram Naik Daji Kalia and Others
Allahabad High Court · 1 Ind. Cas. 666
High Courts26 Mar 1909Disposed Of
Mangal Sen and Another Vs Nand Ram
Allahabad High Court · (1909) ILR (All) 359
High Courts24 Mar 1909Dismissed
Musammat Gomti and Another Vs Mundi Singh and Others
Allahabad High Court · 1 Ind. Cas. 517
High Courts24 Mar 1909Dismissed
Jamna Das Vs Ramautar Pande and Others
Allahabad High Court · (1909) ILR (All) 352
High Courts23 Mar 1909
Bachan Lal Vs Musammat Pooran Kunar
Allahabad High Court · 1 Ind. Cas. 529
North Western Provinces Tenancy Act, 1901 — Section 101
High Courts22 Mar 1909Dismissed
Gulsher Khan and Another Vs Najib-Ullah
Allahabad High Court · (1909) ILR (All) 348
High Courts22 Mar 1909
Mohar Bhagat and Others Vs Kamta Prashad and Others
Allahabad High Court · 1 Ind. Cas. 528
High Courts22 Mar 1909
Najibulla and Others Vs Gulsher Khan and Others
Allahabad High Court · 1 Ind. Cas. 594
High Courts20 Mar 1909Dismissed
Abdul Latif Khan and Another Vs Niyaz Ahmed Khan
Allahabad High Court · (1909) ILR (All) 343
High Courts20 Mar 1909
Abdul Latif Khan and Another Vs Niyaz Ahmad Khan
Allahabad High Court · 1 Ind. Cas. 538
High Courts19 Mar 1909Dismissed
Har Sahai Vs Mukkarram Hussain
Allahabad High Court · 1 Ind. Cas. 505
High Courts19 Mar 1909Disposed Off
B. and N.W. Railway Vs Bandhu Singh
Allahabad High Court · (1909) ILR (All) 342 : 2 Ind. Cas. 223
High Courts19 Mar 1909
Inayat Ullah Khan Vs Khuda Baksh and Others
Allahabad High Court · 1 Ind. Cas. 665
Specific Relief Act, 1877 — Section 42
High Courts19 Mar 1909
Genda Mal and Others Vs Ilahi Buksh and Others
Allahabad High Court · 1 Ind. Cas. 510
Limitation Act, 1963 — Section 19
High Courts18 Mar 1909Dismissed
Babu Gopi Kishun and Another Vs Babu Isri Prasad and Another
Allahabad High Court · 1 Ind. Cas. 504
High Courts18 Mar 1909
Musammat Tirpati Kuwar Vs Musammat Partapi
Allahabad High Court · 1 Ind. Cas. 465