High Courts15 Apr 1909Dismissed
Rani Raghubir Kunwar Vs Rao Girraj Singh and Others
Allahabad High Court · (1909) ILR (All) 429
COURT ARCHIVE
Allahabad High Court judgments
1,00,445 judgments · page 4,915 of 5,023
High Courts15 Apr 1909
Rao Girraj Singh and Others Vs Rani Raghubir Kunwar
Allahabad High Court · 2 Ind. Cas. 118
Limitation Act, 1877 — Article 120, 57
High Courts15 Apr 1909
Shibba and Others Vs Dalpat and Another
Allahabad High Court · 2 Ind. Cas. 115
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts13 Apr 1909Dismissed
Kali Shankar Vs Nawab Singh and Others
Allahabad High Court · (1909) ILR (All) 507
High Courts13 Apr 1909Dismissed
Ishtiaq Ahmad and Others Vs Saiyid Massaod Ahmad and Others
Allahabad High Court · 3 Ind. Cas. 508
High Courts13 Apr 1909
Sundar Lal Vs Emperor
Allahabad High Court · 3 Ind. Cas. 966
Criminal Procedure Code, 1898 (CrPC) — Section 195(7)(c)Penal Code, 1860 (IPC) — Section 419
High Courts08 Apr 1909Dismissed
Ghulam Rabbani Vs King-Emperor
Allahabad High Court · 2 Ind. Cas. 228
High Courts07 Apr 1909Disposed Of
Ali Ahmad Khan Vs Bansidhar and Others
Allahabad High Court · 1 Ind. Cas. 951
High Courts07 Apr 1909Dismissed
Kanahaiya Lal Vs Kishen Lal
Allahabad High Court · 2 Ind. Cas. 355
Penal Code, 1860 (IPC) — Section 161
High Courts07 Apr 1909Dismissed
Makund Ram and Another Vs Emperor
Allahabad High Court · 2 Ind. Cas. 226
Penal Code, 1860 (IPC) — Section 499
High Courts07 Apr 1909Dismissed
Bansi Dhar and Others Vs Ali Ahmad Khan
Allahabad High Court · (1909) ILR (All) 367
High Courts07 Apr 1909
Rambrichh Rai Vs Sarbanand Rai
Allahabad High Court · 2 Ind. Cas. 466
Transfer of Property Act, 1882 — Section 93Transfer of Property Act, 1882 — Section 93Transfer of Property Act, 1882 — Section 93
High Courts06 Apr 1909Disposed Of
Girdhari Lal and Another Vs Khushali Ram and Another
Allahabad High Court · (1909) ILR (All) 364 : 1 Ind. Cas. 744
High Courts06 Apr 1909
Siraj-Ud-Din Vs Musammat Mumtaz-Un-Nisa and Another
Allahabad High Court · 2 Ind. Cas. 81
High Courts05 Apr 1909Dismissed
Raghubans Sahai Lal and Others Vs Birjnandan Lal
Allahabad High Court · 1 Ind. Cas. 731
High Courts05 Apr 1909Dismissed
Bhagwanti Vs Jagarnath
Allahabad High Court · 3 Ind. Cas. 510
Contract Act, 1872 — Section 23
High Courts05 Apr 1909Allowed
Musammat Hamidunnisa Bibi Vs Musammat Nazirunnisa Bibi and Another
Allahabad High Court · 1 Ind. Cas. 795
High Courts05 Apr 1909
Shah Zahid Hussain and Others Vs Shah Zafar Hussain and Others
Allahabad High Court · 2 Ind. Cas. 3
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23