High Courts20 Jun 1908Allowed
Jarbandhan Vs Uman Kunwari and Ram Raji Kunwari
Allahabad High Court · (1908) ILR (All) 479
COURT ARCHIVE
Allahabad High Court judgments
1,00,445 judgments · page 4,925 of 5,023
High Courts13 Jun 1908Dismissed
Bithal Das and Others Vs Jamna Prasad and Others
Allahabad High Court · (1908) ILR (All) 476
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts12 Jun 1908Dismissed
Karan Singh Vs Bechan Singh
Allahabad High Court · (1908) ILR (All) 447
North Western Provinces Tenancy Act, 1901 — Section 165
High Courts05 Jun 1908Dismissed
Jumai Kanjar Vs Abdul Karim Khan
Allahabad High Court · (1908) ILR (All) 536
Limitation Act, 1963 — Article 179(II)
High Courts05 Jun 1908Allowed
Partap Singh Vs The Delhi and London Bank, Ld.
Allahabad High Court · (1908) ILR (All) 393
High Courts04 Jun 1908Dismissed
Bhagwan Das Vs Manohar Lal
Allahabad High Court · 2 Ind. Cas. 421
North Western Provinces Tenancy Act, 1901 — Section 58, 63
High Courts27 May 1908Disposed Of
Robert Skinner Vs Shanker Lal
Allahabad High Court · 1 Ind. Cas. 556
North Western Provinces Tenancy Act, 1901 — Section 201
High Courts25 May 1908Dismissed
Ranjit Singh Vs Baldeo Singh and Another
Allahabad High Court · (1908) ILR (All) 390
High Courts25 May 1908
Dwarka Das and Another Vs Akhay Singh
Allahabad High Court · (1908) ILR (All) 470
North Western Provinces Rent Act, 1881 — Section 206North Western Provinces Tenancy Act, 1901 — Section 199
High Courts22 May 1908
Collector of Mirzapur Vs Dawan Singh and Others
Allahabad High Court · (1908) ILR (All) 400
High Courts22 May 1908
Chattar Singh Vs Mul Kunwar and Others and Musammat Naugi
Allahabad High Court · (1908) ILR (All) 402
High Courts21 May 1908Disposed Of
Kallu and Another Vs Faiyaz Ali Khan and Others
Allahabad High Court · (1908) ILR (All) 394
High Courts21 May 1908Dismissed
Gobind Das Vs Ghasitey and Baij Nath and Another
Allahabad High Court · (1908) ILR (All) 467
Transfer of Property Act, 1882 — Section 52
High Courts20 May 1908Dismissed
Jangi Singh Vs Chandar Mol
Allahabad High Court · (1908) ILR (All) 388
High Courts18 May 1908Disposed Of
Fazl-Ur-Rahman and Others Vs Shah Muhammad Khan and Others
Allahabad High Court · (1908) ILR (All) 385
High Courts16 May 1908Dismissed
Nihal Kunwar Vs Gendo
Allahabad High Court · (1908) ILR (All) 464
Transfer of Property Act, 1882 — Section 89
High Courts14 May 1908Disposed Of
Jagardeo Singh Vs Phuljhari and Another
Allahabad High Court · (1908) ILR (All) 375