COURT ARCHIVE
Allahabad High Court judgments
1,00,445 judgments · page 4,927 of 5,023
High Courts16 Mar 1908Dismissed
Sher Singh Vs Sri Ram and Another
Allahabad High Court · (1908) ILR (All) 246
High Courts14 Mar 1908Disposed Of
Banni Begam Vs Khairati
Allahabad High Court · (1908) ILR (All) 240
High Courts13 Mar 1908Disposed Of
Khiali Ram Vs Himmata and Others
Allahabad High Court · (1908) ILR (All) 238
High Courts13 Mar 1908
Balwant Singh and Another Vs Shankar
Allahabad High Court · (1908) ILR (All) 235
High Courts12 Mar 1908Allowed
Wilayati Begam Vs Nand Kishore
Allahabad High Court · (1908) ILR (All) 231
High Courts10 Mar 1908Allowed
Amir Begam Vs The Bank of Upper India, Limited
Allahabad High Court · (1908) ILR (All) 273
High Courts10 Mar 1908Disposed Of
Niaz Ahmad Vs Abdul Hamid
Allahabad High Court · (1908) ILR (All) 279
High Courts06 Mar 1908Dismissed
Jagannath Vs Tirbeni Sahai and Others
Allahabad High Court · 1 Ind. Cas. 696
High Courts06 Mar 1908Dismissed
Jagan Nath Vs Tirbeni Sahai and Others
Allahabad High Court · (1909) ILR (All) 41
High Courts05 Mar 1908
Basharat-Ullah and Another Vs Secretary of State for India in Council
Allahabad High Court · (1908) ILR (All) 271
High Courts03 Mar 1908Dismissed
Kabir Un-Nissa Vs Gulzari Mal and Another
Allahabad High Court · (1908) ILR (All) 191
High Courts27 Feb 1908Dismissed
Ram Dhani Sahu Vs Lalit Singh and Others
Allahabad High Court · 2 Ind. Cas. 220
Transfer of Property Act, 1882 — Section 92
High Courts26 Feb 1908Dismissed
Thakur Prasad and Another Vs Gauripat Rai and Another
Allahabad High Court · (1908) ILR (All) 188
High Courts26 Feb 1908Allowed
Shahbaz Khan and Others Vs Umrao Puri and Others
Allahabad High Court · (1908) ILR (All) 181
High Courts25 Feb 1908Dismissed
Sheo Prasad and Another Vs Indar Bahadur Singh and Others
Allahabad High Court · (1908) ILR (All) 179
High Courts18 Feb 1908Dismissed
Gobind Das and Others Vs Sabju Das
Allahabad High Court · (1908) ILR (All) 268