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Judgment
1 paragraphs · 27 words
1.
We agree in the view taken by the learned Judge of this Court from whom this appeal has been preferred, and dismiss the appeal with costs.
High CourtsDivision Bench(1908) 03 AHC CK 0016
Jagannath vs Tirbeni Sahai and Others
Allahabad High Court · Decided on 6 March 1908 · Citation: 1 Ind. Cas. 696
- HON’BLE JUDGES
- John Stanley, C.J · William Burkitt, J
- RESULT
- Dismissed