High Courts03 Jun 1909

Natha Vs Miankhan and Another

Allahabad High Court · 2 Ind. Cas. 552(1)

North Western Provinces Tenancy Act, 1901 — Section 25, 4North Western Provinces Tenancy Act, 1901 — Section 25, 4North Western Provinces Tenancy Act, 1901 — Section 25, 4