High Courts21 May 1909
Mohammad Abdullah Khan Vs Bank Instalment Company, Limited
Allahabad High Court · 2 Ind. Cas. 379
Contract Act, 1872 — Section 25(3)Limitation Act, 1877 — Section 20
COURT ARCHIVE
Allahabad High Court judgments
1,00,445 judgments · page 4,912 of 5,023
High Courts21 May 1909
Jadoo Chaube Vs Bhagwat Chaube and Another
Allahabad High Court · 2 Ind. Cas. 516
Registration Act, 1908 — Section 49Registration Act, 1908 — Section 49Registration Act, 1908 — Section 49
High Courts20 May 1909
Kalyan and Others Vs Tika Ram and Others
Allahabad High Court · 2 Ind. Cas. 353
North Western Provinces Tenancy Act, 1901 — Section 180
High Courts18 May 1909Allowed
Ranjit Khan and Another Vs Ramdhan Singh and Others
Allahabad High Court · 2 Ind. Cas. 859
Transfer of Property Act, 1882 — Section 58
High Courts18 May 1909Dismissed
Sheo Narain Vs Lalta Prasad and Another
Allahabad High Court · 3 Ind. Cas. 495
High Courts18 May 1909Allowed
Ramdhan Singh and Others Vs Ranjit Khan and Another
Allahabad High Court · (1909) ILR (All) 482
High Courts18 May 1909
Ramdhari Rai Vs Ramdhari Rai and Others
Allahabad High Court · 2 Ind. Cas. 456
North Western Provinces Tenancy Act, 1901 — Section 20North Western Provinces Tenancy Act, 1901 — Section 20North Western Provinces Tenancy Act, 1901 — Section 20
High Courts17 May 1909Dismissed
Jug Ram Vs Jewa Ram and Others
Allahabad High Court · 3 Ind. Cas. 497(1)
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts14 May 1909Dismissed
Ramjimal Vs Chaudhri Ram Sarup and Others
Allahabad High Court · 3 Ind. Cas. 515
High Courts14 May 1909Dismissed
Govind Chandra Das Vs Radha Kristo Das and Others
Allahabad High Court · (1909) ILR (All) 477
High Courts14 May 1909Dismissed
Gobind Chandra Das Vs Radha Kristo Das
Allahabad High Court · 3 Ind. Cas. 563
High Courts13 May 1909Disposed Of
Bhup Singh and Others Vs Tundpal
Allahabad High Court · 2 Ind. Cas. 383
High Courts13 May 1909
Manram Singh Vs Bhola Singh and Another
Allahabad High Court · 2 Ind. Cas. 625
Limitation Act, 1877 — Article 91North Western Provinces Revenue Act, 1873 — Section 241(e)Limitation Act, 1877 — Article 91
High Courts12 May 1909Dismissed
Ajudhiya and Another Vs Ram Sumer Misir
Allahabad High Court · 2 Ind. Cas. 376
High Courts12 May 1909Dismissed
Ram Sumer Misir Vs Ajudhia and Another
Allahabad High Court · (1909) ILR (All) 454
High Courts11 May 1909Dismissed
Hira Lal and Another Vs Bansidhar and Others
Allahabad High Court · 2 Ind. Cas. 262
High Courts11 May 1909Disposed Of
Muhammad Ewaz Ali Khan Vs Maheshar Parshad and Others Maheshar Parshad and Others Vs Muhammad Ewaz Ali Khan
Allahabad High Court · (1909) ILR (All) 394