High Courts31 May 1909
Oudh Bihari Pande and Another Vs Mahabir Sahi and Others
Allahabad High Court · 2 Ind. Cas. 524
Civil Procedure Code, 1882 — Section 258Limitation Act, 1877 — Section 20Civil Procedure Code, 1882 — Section 258
COURT ARCHIVE
Allahabad High Court judgments
1,00,445 judgments · page 4,911 of 5,023
High Courts28 May 1909Disposed Of
Gajraj Singh and Another Vs Baijnath Singh and Another
Allahabad High Court · 2 Ind. Cas. 677
High Courts27 May 1909Allowed
Kabula and Others Vs Syed Mohammad Hashim Ali Khan
Allahabad High Court · 2 Ind. Cas. 551
High Courts27 May 1909
Nizam-U-Ddin Vs Abdul Aziz and Others
Allahabad High Court · (1909) ILR (All) 521
High Courts26 May 1909Dismissed
Baldeo Das Vs Pandit Badri Nath and Another
Allahabad High Court · 2 Ind. Cas. 458
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts26 May 1909Dismissed
Har Parshad and Others Vs Lala Radha Kishun
Allahabad High Court · 2 Ind. Cas. 490
High Courts26 May 1909Dismissed
Baldeo Vs Badri Nath and Another
Allahabad High Court · (1909) ILR (All) 519
High Courts26 May 1909
Lekhraj and Another Vs Parshadi alias Ram Prashad
Allahabad High Court · 2 Ind. Cas. 409
High Courts26 May 1909
Syid Murtaza Husain Vs Musammat Alhan Bibi
Allahabad High Court · 2 Ind. Cas. 671
High Courts25 May 1909Allowed
Birj Mohan Lal Vs Ram Sarup Singh and Others
Allahabad High Court · 2 Ind. Cas. 632
Limitation Act, 1908 — Section 2(10), 31Limitation Act, 1908 — Section 2(10), 31Limitation Act, 1908 — Section 2(10), 31
High Courts25 May 1909Disposed Of
Musammat Dhanpati Vs Jokhan Ahir
Allahabad High Court · 2 Ind. Cas. 401
North Western Provinces Tenancy Act, 1901 — Section 95North Western Provinces Tenancy Act, 1901 — Section 95North Western Provinces Tenancy Act, 1901 — Section 95
High Courts25 May 1909Dismissed
Jhau Lal and Another Vs Pir Bakhsh and Another and Emperor
Allahabad High Court · 2 Ind. Cas. 453
Criminal Procedure Code, 1898 (CrPC) — Section 190(c), 4(h)Criminal Procedure Code, 1898 (CrPC) — Section 190(c), 4(h)Criminal Procedure Code, 1898 (CrPC) — Section 190(c), 4(h)
High Courts25 May 1909Dismissed
Dudh Nath Dube and Others Vs Lallu Dube and Others
Allahabad High Court · 2 Ind. Cas. 855
High Courts25 May 1909Dismissed
Pusa Mal Vs Makdum Bakhsh and Others
Allahabad High Court · (1909) ILR (All) 514 : 3 Ind. Cas. 566
Limitation Act, 1963 — Article 139 (II)
High Courts25 May 1909
Mamraj alias Mamua Vs Ramji Lal and Another
Allahabad High Court · 5 Ind. Cas. 177
High Courts22 May 1909Dismissed
Mahadeo Prashad and Another Vs Ramdhari Khan and Others
Allahabad High Court · 2 Ind. Cas. 455
North Western Provinces Tenancy Act, 1901 — Section 202North Western Provinces Tenancy Act, 1901 — Section 202North Western Provinces Tenancy Act, 1901 — Section 202
High Courts21 May 1909
Bank Instalment Company Limited in Liquidation Vs Muhammad Abdulla Khan
Allahabad High Court · (1909) ILR (All) 495