High Courts07 Jul 1909Dismissed
Lachman Misra Vs Ramjas Sahu and Others
Allahabad High Court · 2 Ind. Cas. 983
COURT ARCHIVE
Allahabad High Court judgments
1,00,445 judgments · page 4,909 of 5,023
High Courts07 Jul 1909
Fateh Ram and Others Vs Babu Sham Lal
Allahabad High Court · 2 Ind. Cas. 991
Civil Procedure Code, 1882 — Section 257A, 258
High Courts07 Jul 1909
Bhagwant Singh Vs Nara1n Singh and Others
Allahabad High Court · 3 Ind. Cas. 538
High Courts06 Jul 1909Dismissed
Narsingh Das and Others Vs Musammat Munna and Another
Allahabad High Court · 3 Ind. Cas. 537
Transfer of Property Act, 1882 — Section 61, 99
High Courts06 Jul 1909Dismissed
Gaya Din Vs Mata Din and Others
Allahabad High Court · (1909) ILR (All) 599
High Courts05 Jul 1909Dismissed
Debi Saran Pande Vs Ramjas and Others
Allahabad High Court · (1909) ILR (All) 541
High Courts05 Jul 1909
Tota Ram Vs Musammat Sahodra and Others
Allahabad High Court · 2 Ind. Cas. 988
High Courts05 Jul 1909
Debi Saran Vs Ramjas and Others
Allahabad High Court · 2 Ind. Cas. 982
North Western Provinces and Oudh Land Revenue Act, 1901 — Section 111, 233(k)
High Courts02 Jul 1909Disposed Of
Aman Ali Khan and Another Vs Musammat Nazimannissa and Another
Allahabad High Court · 3 Ind. Cas. 19
High Courts02 Jul 1909
Bhagauti Tiwari Vs Chandan Pande and Others
Allahabad High Court · 3 Ind. Cas. 4
High Courts01 Jul 1909Dismissed
Mata Din Vs Kashi Nath and Others
Allahabad High Court · 3 Ind. Cas. 461
High Courts30 Jun 1909Dismissed
Daryao Singh Vs Jahan Singh and Others
Allahabad High Court · 3 Ind. Cas. 903
High Courts30 Jun 1909Dismissed
Jahan Singh and Others Vs Daryao Singh
Allahabad High Court · (1909) ILR (All) 539
High Courts26 Jun 1909Dismissed
Harnand and Others Vs Kalloo and Another
Allahabad High Court · 3 Ind. Cas. 2
High Courts24 Jun 1909
Dharma Nand and Another Vs Khema and Others
Allahabad High Court · 3 Ind. Cas. 8
High Courts21 Jun 1909
Fateh Chand Vs Jagan Nath Prashad
Allahabad High Court · 2 Ind. Cas. 630
Civil Procedure Code, 1908 (CPC) — Section 102, 103Transfer of Property Act, 1882 — Section 60, 92Civil Procedure Code, 1908 (CPC) — Section 102, 103