High Courts16 Jul 1909Allowed
Musammat Dropati Bibi and Another Vs Babu Ram Rajpal Rai Bahadur
Allahabad High Court · 3 Ind. Cas. 31
COURT ARCHIVE
Allahabad High Court judgments
1,00,445 judgments · page 4,908 of 5,023
High Courts16 Jul 1909Dismissed
Musammat Nanhi Bahu Vs Dhunde
Allahabad High Court · 3 Ind. Cas. 908
Penal Code, 1860 (IPC) — Section 406
High Courts16 Jul 1909Disposed Of
Bhikari Das Vs Shib Lal and Others
Allahabad High Court · 3 Ind. Cas. 91
High Courts16 Jul 1909Dismissed
Sukhram and Another Vs Udai Ram
Allahabad High Court · 3 Ind. Cas. 85
High Courts15 Jul 1909
Jagmohan Singh and Another Vs Sarju Mal and Others
Allahabad High Court · 3 Ind. Cas. 40
High Courts14 Jul 1909Dismissed
Ajkumar Singh and Others Vs Ram Saran and Others
Allahabad High Court · 3 Ind. Cas. 33
High Courts14 Jul 1909Allowed
Emperor Vs Ahmad Hitsain Khan
Allahabad High Court · 3 Ind. Cas. 965
Penal Code, 1860 (IPC) — Section 173
High Courts14 Jul 1909Allowed
Emperor Vs Ahmad Husain Khan
Allahabad High Court · (1909) ILR (All) 608
High Courts13 Jul 1909Dismissed
Khushalgir and Another Vs Gobindgir
Allahabad High Court · 3 Ind. Cas. 904
High Courts13 Jul 1909Disposed Of
Emperor Vs Sultan Singh and Others
Allahabad High Court · (1909) ILR (All) 606 : 4 Ind. Cas. 24
High Courts13 Jul 1909
Sri Raja Sheomangal Singh Sahib Bahadur Vs Sardar Singh and Others
Allahabad High Court · 2 Ind. Cas. 985
High Courts10 Jul 1909Dismissed
Naurang Lal Vs Partap and Another
Allahabad High Court · 3 Ind. Cas. 44
High Courts10 Jul 1909Dismissed
Bunkates Sewak Singh Vs Rama Das and Others
Allahabad High Court · 3 Ind. Cas. 905
Transfer of Property Act, 1882 — Section 59
High Courts10 Jul 1909Disposed Of
Baij Nath Dass and Others Vs Sohan Bibi
Allahabad High Court · (1909) ILR (All) 545
High Courts10 Jul 1909Disposed Of
Jadu Rai and Another Vs Ganesh Parshad and Others
Allahabad High Court · 3 Ind. Cas. 79
High Courts09 Jul 1909Dismissed
Mathura Prasad Vs Ganga Ram and Others
Allahabad High Court · 5 Ind. Cas. 519
High Courts09 Jul 1909Dismissed
Churaman Kandu and Others Vs Ajudhia Singh and Others
Allahabad High Court · 3 Ind. Cas. 117