High CourtsDivision Bench(1909) 05 AHC CK 0032

Ramjimal vs Chaudhri Ram Sarup and Others

Allahabad High Court · Decided on 14 May 1909 · Citation: 3 Ind. Cas. 515

HON’BLE JUDGES
George Knox, Acting C.J. · Griffin, J
RESULT
Dismissed

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Judgment

2 paragraphs · 47 words

George Knox, A.C.J.

1.

We see no reason to interfere. The learned Judge of the Court put a correct interpretation on the clause in the compromise embodied in the decree of the 23rd December, 1904. The appeal is dismissed with costs including foes on the higher scale.