High Courts10 May 1912
Muhammad Akhtar Husain Khan and Others Vs Tasadduq Husain
Allahabad High Court · (1912) ILR (All) 493
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,866 of 5,023
High Courts10 May 1912
Muhammad Akhtar Husain Khan and Others Vs Tasadduk Husain
Allahabad High Court · 16 Ind. Cas. 157
Civil Procedure Code, 1908 (CPC) — Section 97Civil Procedure Code, 1908 (CPC) — Section 97Civil Procedure Code, 1908 (CPC) — Section 97
High Courts07 May 1912Dismissed
Aziz Bakhsh Vs Kaniz Fatima Bibi and Another
Allahabad High Court · (1912) ILR (All) 490
High Courts07 May 1912
Aziz Bux Vs Kaniz Fatima Bibi and Another
Allahabad High Court · 15 Ind. Cas. 49
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
High Courts06 May 1912Disposed Of
Ganeshi Lal Vs Nand Kishore
Allahabad High Court · (1912) ILR (All) 487 : 15 Ind. Cas. 319
High Courts03 May 1912Disposed Of
Hari das Vs Thakur Din Ram and Another
Allahabad High Court · (1912) ILR (All) 482
High Courts03 May 1912
Sheotahal and Another Vs Qasim and Others
Allahabad High Court · 15 Ind. Cas. 34
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts03 May 1912
Ganpat Singh Vs Musammat Tohfa
Allahabad High Court · 15 Ind. Cas. 15
Transfer of Property Act, 1882 — Section 92
High Courts02 May 1912Disposed Of
Ahmad Bakhsh Vs Saira Bibi
Allahabad High Court · 15 Ind. Cas. 3
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts02 May 1912Dismissed
Brij Lal and Another Vs Suraj Bikram Singh
Allahabad High Court · (1912) ILR (All) 405
High Courts02 May 1912
Dao Dyal Vs Kali Charan
Allahabad High Court · 14 Ind. Cas. 745(1)
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts02 May 1912
Balmakund Vs Ashfaq Husain
Allahabad High Court · (1912) ILR (All) 518 : 16 Ind. Cas. 677
High Courts01 May 1912Dismissed
Ganesh Vs Kundan
Allahabad High Court · 15 Ind. Cas. 33
Civil Procedure Code, 1908 (CPC) — Section 115North Western Provinces Tenancy Act, 1901 — Section 95
High Courts30 Apr 1912Dismissed
Murat Pande Vs Kesho Das and Another
Allahabad High Court · 15 Ind. Cas. 27
North Western Provinces Tenancy Act, 1901 — Section 4
High Courts30 Apr 1912
Ram Belas and Others Vs Brij Narain and Another
Allahabad High Court · 14 Ind. Cas. 743
High Courts30 Apr 1912
Babu Lal Vs Bhawani Das and Others
Allahabad High Court · 15 Ind. Cas. 32
Provincial Small Cause Courts Act, 1887 — Article 8
High Courts29 Apr 1912Dismissed
Maharaja Vizianagram Vs Alam Shah Khan and Others
Allahabad High Court · 16 Ind. Cas. 126