High Courts21 May 1912
Ram Jar Singh Vs Bhagalu Singh and Others
Allahabad High Court · 17 Ind. Cas. 669
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,865 of 5,023
High Courts21 May 1912
Gupteshwar Ram and Others Vs Rate Krishna Ram and Others
Allahabad High Court · 15 Ind. Cas. 174
High Courts17 May 1912Allowed
Asghar Hussain Vs Pal Ahir and Others
Allahabad High Court · 15 Ind. Cas. 227
High Courts17 May 1912Dismissed
Rabi Rai Vs Dharamraj Rai
Allahabad High Court · 15 Ind. Cas. 35
Contract Act, 1872 — Section 24
High Courts17 May 1912Disposed Of
Asghar Husain Vs Pal Ahir and Others
Allahabad High Court · (1912) ILR (All) 538
High Courts17 May 1912
Durga Dutt Vs Emperor
Allahabad High Court · 15 Ind. Cas. 75
Criminal Procedure Code, 1898 (CrPC) — Section 213
High Courts16 May 1912Disposed Of
Jaggu Ahir Vs Murli Shukul
Allahabad High Court · (1912) ILR (All) 533
High Courts15 May 1912Dismissed
Ghulam Hazrat Vs Gulzari Lal and Others
Allahabad High Court · 15 Ind. Cas. 42
High Courts15 May 1912Dismissed
Mukhtar Ahmad Vs Muqarrab Hussain
Allahabad High Court · 15 Ind. Cas. 50
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 May 1912Dismissed
Mukhtar Ahmad Vs Muqarrab Husain
Allahabad High Court · (1912) ILR (All) 530
High Courts15 May 1912
Abdur Rafey Khan Vs Banni Begam and Another
Allahabad High Court · 15 Ind. Cas. 36
High Courts14 May 1912Dismissed
Piari Lal and Others Vs Makhan and Others
Allahabad High Court · (1912) ILR (All) 528
High Courts14 May 1912
Sanwal Kunwar Vs Murli
Allahabad High Court · 16 Ind. Cas. 339
Contract Act, 1872 — Section 23North Western Provinces Tenancy Act, 1901 — Section 197, 67Contract Act, 1872 — Section 23
High Courts14 May 1912
Piare Lal and Others Vs Makhan and Others
Allahabad High Court · 16 Ind. Cas. 179
Registration Act, 1908 — Section 17(2)(XI)Registration Act, 1908 — Section 17(2)(XI)Registration Act, 1908 — Section 17(2)(XI)
High Courts14 May 1912
Jaggu Ahir Vs Murli Shukul
Allahabad High Court · 15 Ind. Cas. 84
Criminal Procedure Code, 1898 (CrPC) — Section 145, 526
High Courts13 May 1912Disposed Of
Ganesh Prasad Vs Damodardas and Others
Allahabad High Court · 16 Ind. Cas. 177
High Courts11 May 1912Allowed
Hardwar Pal Vs Emperor
Allahabad High Court · 16 Ind. Cas. 510
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 182, 211
High Courts11 May 1912Disposed Of
Dropadi Vs Hira Lal
Allahabad High Court · 16 Ind. Cas. 149
Limitation Act, 1877 — Section 6Provincial Insolvency Act, 1907 — Section 46(4)Limitation Act, 1877 — Section 6