COURT ARCHIVE

Allahabad High Court judgments

1,00,452 judgments · page 4,867 of 5,023

High Courts29 Apr 1912Dismissed

Balli and Another Vs Naubat Singh

Allahabad High Court · 16 Ind. Cas. 120

North Western Provinces Tenancy Act, 1901 — Section 34, 4(5)North Western Provinces Tenancy Act, 1901 — Section 34, 4(5)North Western Provinces Tenancy Act, 1901 — Section 34, 4(5)

Read judgment

High Courts29 Apr 1912

Bohra Jeth Mal Vs Dharam Singh and Others

Allahabad High Court · 14 Ind. Cas. 745

Read judgment

High Courts26 Apr 1912Dismissed

Lalijan Vs Mahomed Shafi Khan

Allahabad High Court · 16 Ind. Cas. 105

Letters Patent Act, 1865 — Section 10Letters Patent Act, 1865 — Section 10Letters Patent Act, 1865 — Section 10

Read judgment

High Courts26 Apr 1912Dismissed

Dewan Bahadur Seth Ballab Das Vs Sita Ram and Others

Allahabad High Court · 14 Ind. Cas. 578

North Western Provinces Tenancy Act, 1901 — Section 160

Read judgment

High Courts26 Apr 1912Dismissed

Muhammad Shafi Khan Vs Lali Jan

Allahabad High Court · (1912) ILR (All) 478

Read judgment

High Courts26 Apr 1912

Mata Bhikh Singh and Another Vs Gaya Singh and Others

Allahabad High Court · 14 Ind. Cas. 580

Criminal Procedure Code, 1898 (CrPC) — Section 145

Read judgment

High Courts25 Apr 1912

Mahendra Misra and Others Vs Kedar Pande and Another

Allahabad High Court · 14 Ind. Cas. 746

Specific Relief Act, 1877 — Section 42

Read judgment

High Courts25 Apr 1912

Qadir Bakhsh and Others Vs Prag Narain and Others

Allahabad High Court · 14 Ind. Cas. 747

Transfer of Property Act, 1882 — Section 111, 112

Read judgment

High Courts24 Apr 1912

Rashid-Un-Nissa Vs Muhammad Ismail Khan and Another

Allahabad High Court · (1912) ILR (All) 474

Read judgment

High Courts24 Apr 1912

Rashid-Un-Nissa Vs Muhammad Ismail Khan and Others

Allahabad High Court · 16 Ind. Cas. 85

Read judgment

High Courts23 Apr 1912Dismissed

Jodha Singh and Others Vs Emperor

Allahabad High Court · 14 Ind. Cas. 762

North Western Provinces Tenancy Act, 1901 — Section 73(1)Penal Code, 1860 (IPC) — Section 379

Read judgment

High Courts22 Apr 1912

Azmat Ali and Another Vs Sitla Bux Pal and Others

Allahabad High Court · 16 Ind. Cas. 108

Succession Certificate Act, 1889 — Section 16Succession Certificate Act, 1889 — Section 16Succession Certificate Act, 1889 — Section 16

Read judgment

High Courts19 Apr 1912

Debi Prasad Vs O.M. Chiene

Allahabad High Court · 16 Ind. Cas. 84

Provincial Insolvency Act, 1920 — Section 34

Read judgment

High Courts18 Apr 1912Allowed

Sarnam Singh Vs Thakur Bisram Singh

Allahabad High Court · 16 Ind. Cas. 81

North Western Provinces Tenancy Act, 1901 — Section 10Uttar Pradesh Land Revenue Act, 1901 — Section 122, 127

Read judgment

High Courts18 Apr 1912Dismissed

Darshan Das and Another Vs Mahant Puran Atal

Allahabad High Court · (1912) ILR (All) 468

Read judgment

High Courts18 Apr 1912

Puran Atal Vs Darshan Das and Another

Allahabad High Court · 14 Ind. Cas. 698

Read judgment

High Courts16 Apr 1912Dismissed

Ghissa Lal Vs Ram Autar Lal

Allahabad High Court · 15 Ind. Cas. 438

North Western Provinces Tenancy Act, 1901 — Section 167

Read judgment

High Courts15 Apr 1912Dismissed

Ahmad-ud-din Vs Ilahi Baksh and Others

Allahabad High Court · 14 Ind. Cas. 587

Read judgment

High Courts15 Apr 1912Dismissed

Bidhata Din and Another Vs Jagannath and Others

Allahabad High Court · 14 Ind. Cas. 570

Read judgment

High Courts15 Apr 1912

Jugal Kishore Vs Shafiuddin and Others

Allahabad High Court · 14 Ind. Cas. 537

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1

Read judgment