High Courts13 Apr 1912Dismissed
Emperor Vs Ganga
Allahabad High Court · (1912) ILR (All) 451 : 15 Ind. Cas. 991
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,868 of 5,023
High Courts13 Apr 1912
Ahmad-Ud-Din Vs Ilahi Bakhsh and Others
Allahabad High Court · (1912) ILR (All) 465
High Courts11 Apr 1912Dismissed
Thakur Pandey Vs Emperor
Allahabad High Court · 15 Ind. Cas. 798
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145, 147
High Courts10 Apr 1912Allowed
Dalip Singh and Others Vs Bahadur Ram
Allahabad High Court · (1912) ILR (All) 446 : 15 Ind. Cas. 435
High Courts09 Apr 1912Dismissed
Ram Singh Vs Lalta Prasad
Allahabad High Court · 15 Ind. Cas. 733
North Western Provinces Tenancy Act, 1901 — Section 159, 160
High Courts09 Apr 1912
Suraj Ghulam Singh and Others Vs Chab Lal Singh and Others
Allahabad High Court · 14 Ind. Cas. 347
North Western Provinces Tenancy Act, 1901 — Section 202
High Courts03 Apr 1912
The Allahabad Bank, Limited Vs Murlidhar and Others
Allahabad High Court · (1912) ILR (All) 442
High Courts03 Apr 1912
The Allahabad Bank Ld. Vs Murlidhar and Others
Allahabad High Court · 14 Ind. Cas. 589
Provincial Insolvency Act, 1920 — Section 24(3)
High Courts01 Apr 1912
Jhabba and Others Vs Dalchand
Allahabad High Court · 14 Ind. Cas. 760
Criminal Procedure Code, 1898 (CrPC) — Section 435(3)
High Courts01 Apr 1912
Behari Lal Vs Basheshar Dayal
Allahabad High Court · 14 Ind. Cas. 591
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Transfer of Property Act, 1882 — Section 90
High Courts01 Apr 1912
Saiyid Faiyaz Ali Vs Saiyid Ewaz Ali
Allahabad High Court · 15 Ind. Cas. 982
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144
High Courts29 Mar 1912
Dwarka Das Vs Debi Dayal Tewari and Others
Allahabad High Court · 14 Ind. Cas. 303
High Courts28 Mar 1912
Nehora Pande Vs Inderjit Rai and Others
Allahabad High Court · 14 Ind. Cas. 327
High Courts26 Mar 1912Dismissed
Ram Sarup Vs Kalla and Others
Allahabad High Court · 14 Ind. Cas. 570(1)
Succession Certificate Act, 1889 — Section 4Transfer of Property Act, 1882 — Section 88
High Courts26 Mar 1912Dismissed
Ghulam Nasir-ud-din and Another Vs Hardeo Parsad
Allahabad High Court · 14 Ind. Cas. 343
High Courts26 Mar 1912Allowed
Sheo Dayal Singh Vs Ganga and Another
Allahabad High Court · 14 Ind. Cas. 324
High Courts26 Mar 1912Allowed
Lachman Das and Another Vs Mohan Singh and Others
Allahabad High Court · 14 Ind. Cas. 582