High Courts19 Mar 1912
Great Indian Peninsula Railway Company Vs Sham Manohar and Others
Allahabad High Court · 14 Ind. Cas. 803
Railways Act, 1890 — Section 75, 80
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,870 of 5,023
High Courts15 Mar 1912Dismissed
Ali Bakhsh and Others Vs Barkat-Ullah and Others
Allahabad High Court · (1912) ILR (All) 419
High Courts15 Mar 1912Dismissed
Ali Baksh and Others Vs Barkatullah and Others
Allahabad High Court · 14 Ind. Cas. 181
North Western Provinces Tenancy Act, 1901 — Section 22
High Courts12 Mar 1912Dismissed
Ismail Khan Vs Mithu Lal and Others
Allahabad High Court · 14 Ind. Cas. 799
High Courts11 Mar 1912Dismissed
Nawal Singh Vs Emperor
Allahabad High Court · 14 Ind. Cas. 766
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts11 Mar 1912Allowed
Kalla and Others Vs Hargian and Another
Allahabad High Court · (1912) ILR (All) 416
High Courts11 Mar 1912Dismissed
Bohra Khetpal Vs Kuar Tikam Singh
Allahabad High Court · 14 Ind. Cas. 172
High Courts09 Mar 1912Disposed Of
Lochi Lal Vs Mewa Ram
Allahabad High Court · 14 Ind. Cas. 242
Provincial Small Cause Courts Act, 1887 — Section 17(1)
High Courts09 Mar 1912Dismissed
Har Sarup Vs Gur Charan Das
Allahabad High Court · (1912) ILR (All) 391
High Courts07 Mar 1912
Raghunath Prasad Vs Jagannath Das and Another
Allahabad High Court · 14 Ind. Cas. 176
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23North Western Provinces Tenancy Act, 1901 — Section 164
High Courts01 Mar 1912Dismissed
Chhajju Vs Khyali Ram
Allahabad High Court · 14 Ind. Cas. 175
Limitation Act, 1908 — Section 31(2)
High Courts01 Mar 1912Dismissed
Gur Nanak Prasad Vs Jai Narain Lal and Others
Allahabad High Court · (1912) ILR (All) 385
High Courts01 Mar 1912Dismissed
Het Singh and Others Vs Tika Ram
Allahabad High Court · (1912) ILR (All) 388 : 14 Ind. Cas. 240
High Courts01 Mar 1912
Gur Nanak Prashad Vs Jai Narain Lal and Others
Allahabad High Court · 14 Ind. Cas. 814
High Courts29 Feb 1912
Hira Singh and Another Vs Musammat Amarti
Allahabad High Court · (1912) ILR (All) 375 : 14 Ind. Cas. 154
High Courts29 Feb 1912
Makhan Lal Vs Sri Lal
Allahabad High Court · (1912) ILR (All) 382 : 14 Ind. Cas. 162