High Courts20 Feb 1912Dismissed
Sri Narain Singh and Others Vs Ram Kumar Singh and Others
Allahabad High Court · 14 Ind. Cas. 123
North Western Provinces Tenancy Act, 1901 — Section 195Pargana of Kaswar Raj Act, 1911 — Section 6, 9
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,872 of 5,023
High Courts19 Feb 1912Dismissed
Bharosa Patak and Others Vs Emperor
Allahabad High Court · 13 Ind. Cas. 999
Criminal Procedure Code, 1898 (CrPC) — Section 133Penal Code, 1860 (IPC) — Section 263
High Courts19 Feb 1912Dismissed
Emperor Vs Bharosa Pathak and Others
Allahabad High Court · (1912) ILR (All) 345
High Courts15 Feb 1912Dismissed
Bela Rani and Another Vs Mahabir Singh and Others
Allahabad High Court · (1912) ILR (All) 341
High Courts15 Feb 1912Dismissed
Musammat Bela Rani and Another Vs Mahabir Singh and Others
Allahabad High Court · 14 Ind. Cas. 116
Evidence Act, 1872 — Section 11, 32, 33
High Courts15 Feb 1912
Nathi Lal and Others Vs Lala and Others
Allahabad High Court · 14 Ind. Cas. 35
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Limitation Act, 1908 — Section 31(1)
High Courts14 Feb 1912Dismissed
Jasauli Vs Emperor
Allahabad High Court · 14 Ind. Cas. 764
Penal Code, 1860 (IPC) — Section 366
High Courts14 Feb 1912Dismissed
Pokhpal Singh and Others Vs Chhidu Singh and Others
Allahabad High Court · 15 Ind. Cas. 903
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 102
High Courts13 Feb 1912Dismissed
Jambu Prasad Vs Aftab Ali Khan and Others
Allahabad High Court · 15 Ind. Cas. 881
Evidence Act, 1872 — Section 114Registration Act, 1908 — Section 60
High Courts13 Feb 1912
Bhondo Vs Salig Ram and Another
Allahabad High Court · 14 Ind. Cas. 810
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Feb 1912
Jambu Prasad Vs Muhammad Aftab Ali Khan and Others
Allahabad High Court · (1912) 02 AHC CK 0008
High Courts12 Feb 1912Dismissed
Adanki Teli and Others Vs Motichand and Others
Allahabad High Court · 16 Ind. Cas. 102
High Courts09 Feb 1912Dismissed
Murli Dhar and Others Vs Sita Ram
Allahabad High Court · 14 Ind. Cas. 121
North Western Provinces Tenancy Act, 1901 — Section 159, 164
High Courts09 Feb 1912
Bikram Singh Vs Narain and Others
Allahabad High Court · 14 Ind. Cas. 59
Limitation Act, 1963 — Section 5
High Courts08 Feb 1912
Raghubar Dayal Vs Rani Kunwar and Others
Allahabad High Court · 14 Ind. Cas. 48
High Courts08 Feb 1912
Hayat Ali Vs Muhammad Sadiq and Another
Allahabad High Court · 16 Ind. Cas. 97
Registration Act, 1908 — Section 77Registration Act, 1908 — Section 77Registration Act, 1908 — Section 77
High Courts07 Feb 1912Allowed
Monohar Lal and Another Vs Ram Babu
Allahabad High Court · (1912) ILR (All) 323
High Courts07 Feb 1912Dismissed
Gobardhan Sahai Vs Mahabir Singh and Others
Allahabad High Court · (1912) ILR (All) 321