High Courts07 Feb 1912
Gobardhan Sahi Vs Mahabir Singh and Others
Allahabad High Court · 14 Ind. Cas. 506
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,873 of 5,023
High Courts07 Feb 1912
Manohar Lal and Another Vs Ram Babu
Allahabad High Court · 14 Ind. Cas. 674
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts06 Feb 1912Allowed
Nand Kishore and Others Vs Bohra Net Ram and Others
Allahabad High Court · 14 Ind. Cas. 237
High Courts06 Feb 1912Dismissed
Parbati Vs Baijnath Pathak and Another
Allahabad High Court · 14 Ind. Cas. 61
Transfer of Property Act, 1882 — Section 123
High Courts05 Feb 1912
Babu Lal Vs Emperor
Allahabad High Court · 14 Ind. Cas. 666
Opium Act, 1878 — Section 5, 9
High Courts03 Feb 1912Allowed
Baijnath Dube Vs Emperor
Allahabad High Court · 14 Ind. Cas. 658
Prevention of Cruelty to Animals Act, 1960 — Section 6
High Courts03 Feb 1912Disposed Of
O''Grady Vs Herbert Winn
Allahabad High Court · 14 Ind. Cas. 135
Contract Act, 1872 — Section 7
High Courts02 Feb 1912Allowed
Harpal Singh and Others Vs Sheo Mangal and Another
Allahabad High Court · 14 Ind. Cas. 161
High Courts02 Feb 1912Allowed
Debi Mangal Prasad Singh Vs Mahadeo Prasad Singh
Allahabad High Court · (1912) ILR (All) 234
High Courts01 Feb 1912Disposed Of
Achchey Lal and Others Vs Jwala Prasad
Allahabad High Court · (1912) ILR (All) 371
High Courts30 Jan 1912Dismissed
Adhari Dubain Vs Sheodihal Pande and Another
Allahabad High Court · 13 Ind. Cas. 708
High Courts29 Jan 1912Dismissed
Sahu Mahadeo Parshad Vs Kandhaia Lal and Another
Allahabad High Court · 14 Ind. Cas. 129
Contract Act, 1872 — Section 39
High Courts29 Jan 1912Dismissed
Khadim Husain Vs Bharat Singh and Another
Allahabad High Court · (1912) ILR (All) 315 : 14 Ind. Cas. 433
High Courts27 Jan 1912
Baru Mal and Others Vs Sher Singh and Others
Allahabad High Court · 14 Ind. Cas. 55
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts26 Jan 1912Dismissed
Musammat Kolpati Kuar Vs Rajdhari Lal and Others
Allahabad High Court · 13 Ind. Cas. 641
High Courts26 Jan 1912Allowed
Banarsi Das and Others Vs Banarsi Das and Others
Allahabad High Court · 14 Ind. Cas. 416
High Courts26 Jan 1912
Champa Lal Vs Sham Sundar Mali and Another
Allahabad High Court · 13 Ind. Cas. 530