High Courts29 May 1912
Parsotam Rao Tantia and Another Vs Radha Bai and Others
Allahabad High Court · 15 Ind. Cas. 566
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,864 of 5,023
High Courts28 May 1912
Assaram and Others Vs Kesri Chand and Others
Allahabad High Court · 33 Ind. Cas. 247
Stamp Act, 1899 — Section 35
High Courts28 May 1912Dismissed
Musaddi Lal and Another Vs Jwala Prasad and Others
Allahabad High Court · 16 Ind. Cas. 496
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts27 May 1912Dismissed
Hori Lal and Another Vs Nimman Kunwar and Others
Allahabad High Court · 15 Ind. Cas. 126
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts27 May 1912Allowed
Madan Lal Vs Kishen Singh and Others
Allahabad High Court · 15 Ind. Cas. 138
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts27 May 1912Allowed
Madan Lal Vs Kishan Singh and Others
Allahabad High Court · (1912) ILR (All) 572
High Courts27 May 1912
Narayan Dei Vs Durga Dei and Others
Allahabad High Court · 16 Ind. Cas. 489
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts27 May 1912
Madan Lal Vs Chuttan Singh and Others
Allahabad High Court · 15 Ind. Cas. 297
Evidence Act, 1872 — Section 115
High Courts27 May 1912
Musammat Taufiqunnissa Vs Musammat Taskin Banu
Allahabad High Court · 15 Ind. Cas. 239
High Courts23 May 1912Dismissed
Ram Dawar Rai and Others Vs Bhirgu Rai and Others
Allahabad High Court · 15 Ind. Cas. 240
Limitation Act, 1877 — Article 135, 147Limitation Act, 1908 — Article 135
High Courts23 May 1912Disposed Of
Muhammad Yasin Vs Ilahi Bakhsh and Others
Allahabad High Court · (1912) ILR (All) 545 : 16 Ind. Cas. 455
High Courts23 May 1912Dismissed
Collector of Ghazipur Vs Balbhaddar Singh and Others
Allahabad High Court · 17 Ind. Cas. 25
Uttar Pradesh Court of Wards Act, 1912 — Section 16, 18, 20
High Courts22 May 1912Dismissed
Nand Kishore Singh Vs Ram Birich Rai and Another
Allahabad High Court · 15 Ind. Cas. 704
High Courts22 May 1912
Chandar Sekhar Tewari Vs Balakdhar Dubey
Allahabad High Court · 15 Ind. Cas. 611
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts22 May 1912Dismissed
Ram Partap Rai Vs Ram Phal Teli and Others
Allahabad High Court · 18 Ind. Cas. 9
Contract Act, 1872 — Section 24
High Courts22 May 1912
Bidhata Ram and Others Vs Ram Cheri and Another
Allahabad High Court · 15 Ind. Cas. 251
High Courts21 May 1912Disposed Of
Bechu Singh and Others Vs Lachmi Narain Singh and Others
Allahabad High Court · 15 Ind. Cas. 54
High Courts21 May 1912Dismissed
Gupteshwar Ram and Others Vs Rati Krishna Ram and Another
Allahabad High Court · (1912) ILR (All) 542