High Courts22 Jun 1912Dismissed
Musammat Tarifan and Others Vs Fateh Din and Others
Allahabad High Court · 15 Ind. Cas. 685
Uttar Pradesh Land Revenue Act, 1901 — Section 233(k)
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,862 of 5,023
High Courts21 Jun 1912Allowed
Chhatku Rai and Another Vs Baldeo Shukul and Others
Allahabad High Court · 17 Ind. Cas. 340
High Courts21 Jun 1912Dismissed
Baij Nath Das Vs Salig Ram
Allahabad High Court · 16 Ind. Cas. 33
Evidence Act, 1872 — Section 91
High Courts21 Jun 1912Dismissed
Kanhai Vs Tilak and Another
Allahabad High Court · 16 Ind. Cas. 42
Contract Act, 1872 — Section 24
High Courts21 Jun 1912Dismissed
Tulshi Ram Vs Sunder Lal and Others
Allahabad High Court · 18 Ind. Cas. 899
Limitation Act, 1963 — Article 139
High Courts21 Jun 1912Allowed
Chhotku Rai and Another Vs Baldeo Shukul and Others
Allahabad High Court · (1912) ILR (All) 659
High Courts21 Jun 1912
Mutsaddi Lal and Another Vs Muhammad Hanif and Others
Allahabad High Court · 15 Ind. Cas. 853
Transfer of Property Act, 1882 — Section 8
High Courts20 Jun 1912Dismissed
The Collector of Farrukhabad Vs Gajraj Singh
Allahabad High Court · 15 Ind. Cas. 625
Evidence Act, 1872 — Section 32
High Courts20 Jun 1912
Girdhari Singh Vs Neeladhar Singh and Another
Allahabad High Court · 16 Ind. Cas. 1004
Contract Act, 1872 — Section 23
High Courts20 Jun 1912
Dhanuk Singh Vs Tulsi Ram and Others
Allahabad High Court · 15 Ind. Cas. 545
Limitation Act, 1908 — Article 120
High Courts19 Jun 1912Dismissed
Shohrat Singh Vs Daryao Singh
Allahabad High Court · 15 Ind. Cas. 495
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts19 Jun 1912
Bhola Das Vs Bishnath Lal and Others
Allahabad High Court · 16 Ind. Cas. 982
Transfer of Property Act, 1882 — Section 58
High Courts18 Jun 1912Allowed
Ghafur-Ud-Din Vs Hamid Husain and Others
Allahabad High Court · 16 Ind. Cas. 679
Transfer of Property Act, 1882 — Section 54
High Courts18 Jun 1912Allowed
Sultan Ahmad and Another Vs Walliullah and Others
Allahabad High Court · 17 Ind. Cas. 22
Easements Act, 1882 — Section 15
High Courts18 Jun 1912
Dwarka Pershad Vs Sheoambar Koeri and Others
Allahabad High Court · 15 Ind. Cas. 592
Transfer of Property Act, 1882 — Section 76(i), 84
High Courts17 Jun 1912
Ram Charan Lal and Others Vs Muhammad Rashid-Ud-Din and Others
Allahabad High Court · 16 Ind. Cas. 674
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 34 Rule 1
High Courts14 Jun 1912Dismissed
Sheo Partab Singh and Others Vs Brij Kishore and Others
Allahabad High Court · 15 Ind. Cas. 336
Limitation Act, 1963 — Article 85
High Courts14 Jun 1912Dismissed
Fakir Chand Vs Kewal Ram and Another
Allahabad High Court · 16 Ind. Cas. 633
Transfer of Property Act, 1882 — Section 51