High Courts29 Jun 1912Disposed Of
Badri Mallah and Another Vs Sudama Mal and Others
Allahabad High Court · 16 Ind. Cas. 981
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,861 of 5,023
High Courts29 Jun 1912
Mathuri and Others Vs Gurcharan and Another
Allahabad High Court · 16 Ind. Cas. 25
Evidence Act, 1872 — Section 114
High Courts28 Jun 1912
Chandan Singh Vs Bidhya Dhar and Another
Allahabad High Court · 15 Ind. Cas. 856
High Courts27 Jun 1912Dismissed
Pohkar Singh and Another Vs Ram Din and Others
Allahabad High Court · 15 Ind. Cas. 849
Bundelkhand Encumbered Estates Act, 1903 — Section 12
High Courts27 Jun 1912Dismissed
Emperor Vs Kanhai and Others
Allahabad High Court · (1913) ILR (All) 329
Penal Code, 1860 (IPC) — Section 300
High Courts27 Jun 1912Disposed Of
Chadammi Vs Lalta Prasad and Another
Allahabad High Court · (1912) ILR (All) 602
High Courts27 Jun 1912
Chadammi Vs Lalta Prosad and Another
Allahabad High Court · 16 Ind. Cas. 525
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476
High Courts26 Jun 1912Dismissed
Gajadhar Teli Vs Musammat Bhagwanta and Another
Allahabad High Court · 16 Ind. Cas. 8
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts26 Jun 1912
Gajadhar Teli Vs Bhagwanta and Another
Allahabad High Court · (1912) ILR (All) 599
High Courts25 Jun 1912
Mahadeo Rai and Others Vs Raghu Naik Rai and Others
Allahabad High Court · 15 Ind. Cas. 817
High Courts24 Jun 1912Dismissed
Sheo Das Dube Vs Dalganjan Dube and Others
Allahabad High Court · 15 Ind. Cas. 637
High Courts24 Jun 1912Dismissed
Jaikaran Singh Vs Musammat Bundao and Others
Allahabad High Court · 16 Ind. Cas. 255
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, 47Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, 47Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, 47
High Courts24 Jun 1912Dismissed
Bhagwandin Vs Mata Dayal and Others
Allahabad High Court · 15 Ind. Cas. 670
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts24 Jun 1912Disposed Of
Nandan Singh Vs Jumman and Others
Allahabad High Court · (1912) 06 AHC CK 0035
High Courts24 Jun 1912Dismissed
Emperor Vs Abbu Singh and Others
Allahabad High Court · (1912) ILR (All) 597
High Courts24 Jun 1912
Abbu Singh and Others Vs Emperor
Allahabad High Court · 16 Ind. Cas. 524
Public Gambling Act, 1867 — Section 5
High Courts24 Jun 1912
Debi Chand Vs Bharat and Others
Allahabad High Court · 16 Ind. Cas. 44
North Western Provinces Rent Act, 1881 — Section 7