High Courts25 Jul 1912
Narain Das and Another Vs The East Indian Railway Company
Allahabad High Court · (1912) ILR (All) 656
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,859 of 5,023
High Courts24 Jul 1912Dismissed
Emperor Vs Paimal Nai
Allahabad High Court · 17 Ind. Cas. 571
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts22 Jul 1912Allowed
Khurshed-Un-Nissa Vs Alim-Un-Nissa
Allahabad High Court · 17 Ind. Cas. 868
High Courts19 Jul 1912Allowed
Moti Ram and Others Vs Manday Lal
Allahabad High Court · 16 Ind. Cas. 356
High Courts19 Jul 1912
Ishri Pershad Vs Gopi Nath and Others
Allahabad High Court · 17 Ind. Cas. 19
Registration Act, 1908 — Section 50
High Courts19 Jul 1912
Gopi Nath and Others Vs Ishri Prasad
Allahabad High Court · (1912) ILR (All) 631
High Courts18 Jul 1912Dismissed
Lalta Prosad Vs Emperor
Allahabad High Court · 17 Ind. Cas. 799(1)
Criminal Procedure Code, 1898 (CrPC) — Section 195(c)
High Courts18 Jul 1912
Emperor Vs Shama Charan and Another
Allahabad High Court · 15 Ind. Cas. 1004
Criminal Procedure Code, 1898 (CrPC) — Section 337(4), 4(8)Penal Code, 1860 (IPC) — Section 20
High Courts17 Jul 1912Dismissed
Sri Chand Vs Murari Lal
Allahabad High Court · (1912) ILR (All) 628 : 16 Ind. Cas. 183
High Courts17 Jul 1912Dismissed
Asghar Ali Vs Sis Ram and Others
Allahabad High Court · (1913) ILR (All) 19
High Courts17 Jul 1912
Susram and Others Vs Sayad Asghar Ali
Allahabad High Court · 16 Ind. Cas. 422
United Provinces Land Revenue Act, 1901 — Section 56, 86
High Courts15 Jul 1912Dismissed
Krishna Jiva Tewari and Others Vs Bishnath and Others
Allahabad High Court · 16 Ind. Cas. 392
Evidence Act, 1872 — Section 69Transfer of Property Act, 1882 — Section 59Evidence Act, 1872 — Section 69
High Courts13 Jul 1912
Kamla Prasad Vs Emperor
Allahabad High Court · 17 Ind. Cas. 574
Penal Code, 1860 (IPC) — Section 290
High Courts12 Jul 1912Disposed Of
Habib-Ullah Khan and Another Vs Lalta Prasad and Another
Allahabad High Court · (1912) ILR (All) 612
High Courts12 Jul 1912
Habibullah Khan and Another Vs Lalta Prasad and Another
Allahabad High Court · 17 Ind. Cas. 94
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Limitation Act, 1908 — Article 142
High Courts11 Jul 1912Dismissed
Jiwa Vs Emperor
Allahabad High Court · 17 Ind. Cas. 713
United Provinces Municipalities Act, 1900 — Section 147