COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,860 of 5,023
High Courts10 Jul 1912
Kalika Prasad Tewari and Others Vs Inayat Husain and Others
Allahabad High Court · 16 Ind. Cas. 216
High Courts09 Jul 1912Dismissed
Ganga Prosad Vs Lachman Das and Another
Allahabad High Court · 16 Ind. Cas. 404
Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Jul 1912Disposed Of
Muhammad Husain and Another Vs Ilahi Bakhsh
Allahabad High Court · 17 Ind. Cas. 92
High Courts06 Jul 1912
Buddha Singh and Others Vs Laltu Singh and Others
Allahabad High Court · 16 Ind. Cas. 529
High Courts04 Jul 1912Dismissed
Jugal Kishore Sahu and Another Vs Kedar Nath and Others
Allahabad High Court · 16 Ind. Cas. 401
Transfer of Property Act, 1882 — Section 90Transfer of Property Act, 1882 — Section 90Transfer of Property Act, 1882 — Section 90
High Courts04 Jul 1912Dismissed
Jugal Kishore Sahu and Another Vs Kedar Nath and Another
Allahabad High Court · (1912) ILR (All) 606
High Courts03 Jul 1912Disposed Of
Yakub Husain Vs Bharat Indo and Others
Allahabad High Court · 16 Ind. Cas. 372
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts03 Jul 1912Dismissed
Ram Parshad Rai and Another Vs Nawab Chowdhury and Others
Allahabad High Court · 16 Ind. Cas. 222(1)
High Courts03 Jul 1912
Ram Piari Rai Vs Emperor
Allahabad High Court · 16 Ind. Cas. 515
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts03 Jul 1912
Ramdhani Misir and Others Vs Parmeshar Kurmi and Others
Allahabad High Court · 16 Ind. Cas. 5
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts02 Jul 1912Allowed
Babu Ram Dube Vs Ramjas Dube
Allahabad High Court · 16 Ind. Cas. 396
United Provinces Land Revenue Act, 1901 — Section 111United Provinces Land Revenue Act, 1901 — Section 111United Provinces Land Revenue Act, 1901 — Section 111
High Courts02 Jul 1912Disposed Of
Abdul Aziz Vs Basdeo Singh and Others
Allahabad High Court · (1912) ILR (All) 604 : 17 Ind. Cas. 89
High Courts02 Jul 1912
Badri Das Vs Jiwan Lal and Another
Allahabad High Court · 15 Ind. Cas. 854
Transfer of Property Act, 1882 — Section 83
High Courts01 Jul 1912Allowed
Bidya Pershad Ram Tewari Vs Achaibar Ram Tewari and Others
Allahabad High Court · 15 Ind. Cas. 865
High Courts01 Jul 1912
Ram Narain Singh and Others Vs Rampat Bhagat and Others
Allahabad High Court · 16 Ind. Cas. 1007
North Western Provinces Tenancy Act, 1901 — Section 167, 79
High Courts29 Jun 1912Dismissed
Bhagwati Singh and Others Vs Sarup Singh and Others
Allahabad High Court · 15 Ind. Cas. 851
Limitation Act, 1908 — Section 31