High Courts13 Jun 1912Dismissed
Muhammad Ibrahim Vs Ram Kishun Rai and Another
Allahabad High Court · 16 Ind. Cas. 487
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,863 of 5,023
High Courts12 Jun 1912Disposed Of
Bhaia Sheoraj Singh Vs Sampat Singh and Others
Allahabad High Court · 15 Ind. Cas. 339
Uttar Pradesh Land Revenue Act, 1901 — Section 233(K)
High Courts11 Jun 1912
Musammat Nauli and Another Vs Kheri and Others
Allahabad High Court · 15 Ind. Cas. 607
High Courts11 Jun 1912
Jangli Sahu Vs Gopinath Sahu and Others
Allahabad High Court · 15 Ind. Cas. 295
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20
High Courts08 Jun 1912Dismissed
Nand Ram Vs Bhopal Singh
Allahabad High Court · (1912) ILR (All) 592 : 16 Ind. Cas. 1
High Courts07 Jun 1912Dismissed
Madan Gopal Vs Emperor
Allahabad High Court · 16 Ind. Cas. 513
Penal Code, 1860 (IPC) — Section 498
High Courts06 Jun 1912Disposed Of
Thakur Prasad and Others Vs Babu Narendra Bahadur Singh
Allahabad High Court · 15 Ind. Cas. 862
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts06 Jun 1912
Anroop Misir Vs Kedar Pande and Another
Allahabad High Court · 15 Ind. Cas. 338
High Courts04 Jun 1912Dismissed
Baldeo Rai and Others Vs Murli Rai
Allahabad High Court · 16 Ind. Cas. 438
High Courts04 Jun 1912
Rahamatullah Beg Vs Yusuf Ali and Others
Allahabad High Court · 16 Ind. Cas. 435
Transfer of Property Act, 1882 — Section 63, 72
High Courts31 May 1912Dismissed
Baij Nath Vs Raja Ram
Allahabad High Court · 16 Ind. Cas. 512
Criminal Procedure Code, 1898 (CrPC) — Section 200
High Courts31 May 1912Dismissed
Kuber Nath and Others Vs Mahali Ram and Others
Allahabad High Court · 16 Ind. Cas. 631
High Courts31 May 1912
Kuber Nath and Others Vs Mahali Ram and Another
Allahabad High Court · (1912) ILR (All) 587
High Courts30 May 1912Dismissed
Bishumbhar Dayal Vs Parshadi Lal and Others
Allahabad High Court · 16 Ind. Cas. 629