High Courts09 Feb 1916
Mahabir Singh and Another Vs Bhagwanti
Allahabad High Court · AIR 1916 All 111 : (1916) ILR (All) 325
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,801 of 5,023
High Courts09 Feb 1916
Baldeo Prasad Vs Musammat Bhagwanti and Others
Allahabad High Court · 33 Ind. Cas. 259
High Courts07 Feb 1916Allowed
Ali Husain and Others Vs Hakim-Ul-Lah and Others
Allahabad High Court · AIR 1916 All 200 : 33 Ind. Cas. 187
High Courts04 Feb 1916Disposed Of
Fakhuruddin and Another Vs Mohammad Rafiq and Others
Allahabad High Court · AIR 1916 All 115 : 33 Ind. Cas. 91
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 37Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 37Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 37
High Courts04 Feb 1916Dismissed
Sarwan Vs Emperor
Allahabad High Court · AIR 1916 All 180 : 33 Ind. Cas. 647
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts02 Feb 1916Dismissed
Puran and Others Vs Emperor
Allahabad High Court · AIR 1916 All 222(1) : 33 Ind. Cas. 317
Criminal Procedure Code, 1898 (CrPC) — Section 110Criminal Procedure Code, 1898 (CrPC) — Section 110Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts01 Feb 1916Disposed Of
Baij Nath Vs Syed Wali Hasan and Others
Allahabad High Court · AIR 1916 All 826(2) : 32 Ind. Cas. 936
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17
High Courts01 Feb 1916Dismissed
Hira Lal Vs Maharaj Singh
Allahabad High Court · 35 Ind. Cas. 105
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23North Western Provinces Tenancy Act, 1901 — Section 158
High Courts01 Feb 1916Disposed Of
Ganpat Rai and Others Vs Multan and Others
Allahabad High Court · AIR 1916 All 121 : (1916) ILR (All) 226 : 33 Ind. Cas. 97
High Courts01 Feb 1916
Durga Baksh Singh and Others Vs Fateh Bahadur Singh
Allahabad High Court · AIR 1916 All 65 : 33 Ind. Cas. 30
High Courts31 Jan 1916Dismissed
Musammat Anandi Vs Emperor
Allahabad High Court · AIR 1916 All 368 : 32 Ind. Cas. 838
Penal Code, 1860 (IPC) — Section 302
High Courts31 Jan 1916Dismissed
Ramsarup and Another Vs Ganga Singh
Allahabad High Court · (1916) ILR (All) 223
High Courts31 Jan 1916
Ganga Singh Vs Ram Sarup and Another
Allahabad High Court · AIR 1916 All 155 : 33 Ind. Cas. 119
North Western Provinces Tenancy Act, 1901 — Section 164North Western Provinces Tenancy Act, 1901 — Section 164North Western Provinces Tenancy Act, 1901 — Section 164
High Courts29 Jan 1916Disposed Of
Mahadeo Prasad and Others Vs Jagar Deo Gir and Others
Allahabad High Court · 33 Ind. Cas. 23
High Courts29 Jan 1916Dismissed
Sharf-Ud-Din Vs Karam Ilahi and Nanhey Lal and Another
Allahabad High Court · (1916) ILR (All) 212
High Courts29 Jan 1916Dismissed
Karam Ilahi Vs Sharf-ud-din
Allahabad High Court · AIR 1916 All 351 : 35 Ind. Cas. 14
Evidence Act, 1872 — Section 68
High Courts29 Jan 1916Allowed
Jagar Deo Gir Vs Mahadeo Prasad and Sundar Chaudhari and Others
Allahabad High Court · (1916) ILR (All) 260
High Courts28 Jan 1916Dismissed
Murli Dhar and Another Vs Emperor
Allahabad High Court · AIR 1916 All 330 : 33 Ind. Cas. 643
Penal Code, 1860 (IPC) — Section 228
High Courts28 Jan 1916
Emperor Vs Sukhdeo
Allahabad High Court · AIR 1916 All 316 : 33 Ind. Cas. 637
Criminal Procedure Code, 1898 (CrPC) — Section 112, 439(5)Criminal Procedure Code, 1898 (CrPC) — Section 112, 439(5)Criminal Procedure Code, 1898 (CrPC) — Section 112, 439(5)