High Courts29 Feb 1916Dismissed
Jagannath Prasad Vs The U.P. Flour and Oil Mills Company Limited
Allahabad High Court · AIR 1916 All 317 : (1916) ILR (All) 347
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,799 of 5,023
High Courts29 Feb 1916Dismissed
Jagannath Prasad Vs U.P. Flour and Oil Mills Co. Ltd.
Allahabad High Court · 35 Ind. Cas. 159
Companies Act, 1956 — Section 61
High Courts28 Feb 1916Dismissed
Abdul Karim Vs Musammat Islamunnissa Bibi and Others
Allahabad High Court · AIR 1916 All 104 : 34 Ind. Cas. 231
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Article 165
High Courts28 Feb 1916Dismissed
Hira Devi Vs Digbijai Singh
Allahabad High Court · (1916) ILR (All) 322
High Courts28 Feb 1916
Abdul Karim Vs Islamun-Nissa Bibi and Others
Allahabad High Court · (1916) ILR (All) 339
High Courts27 Feb 1916Dismissed
Mahabir Singh Vs Emperor
Allahabad High Court · AIR 1916 All 169 : 36 Ind. Cas. 479
High Courts25 Feb 1916Dismissed
Dharam Deo Tiwari and Another Vs Baijnath Rai and Raj Narain Tiwari
Allahabad High Court · (1916) ILR (All) 315
High Courts25 Feb 1916
Himmat Bahadur and Another Vs Dhanpat Rai
Allahabad High Court · AIR 1917 All 481 : (1916) ILR (All) 335 : 35 Ind. Cas. 148
High Courts22 Feb 1916Allowed
Mukta Prasad Vs Mahadeo Prasad and Others
Allahabad High Court · AIR 1916 All 57 : (1916) ILR (All) 327
High Courts22 Feb 1916
Mukta Prasad alias Gaya Prasad Vs Mahadeo Prasad and Others
Allahabad High Court · 33 Ind. Cas. 982
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14Transfer of Property Act, 1882 — Section 67
High Courts21 Feb 1916
Emperor Vs Bhima and Another
Allahabad High Court · AIR 1916 All 321 : (1916) ILR (All) 311 : 33 Ind. Cas. 639
High Courts21 Feb 1916Dismissed
Piari Lal Vs Hanif-Un-Nissa Bibi and Another
Allahabad High Court · (1916) ILR (All) 240
High Courts19 Feb 1916Allowed
Joshi Damodarji and Others Vs Joshi Ram Nath
Allahabad High Court · 33 Ind. Cas. 467
High Courts19 Feb 1916Disposed Of
Karam Singh and Another Vs Gur Dayal Singh and Others
Allahabad High Court · (1916) ILR (All) 254
High Courts19 Feb 1916
Gur Dayal Singh and Others Vs Karm Singh and Others
Allahabad High Court · AIR 1916 All 264 : 35 Ind. Cas. 289
Transfer of Property Act, 1882 — Section 55(4)
High Courts17 Feb 1916Dismissed
Kalka Prasad Vs Babu Manmohan Lal
Allahabad High Court · AIR 1916 All 83 : 33 Ind. Cas. 86
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts17 Feb 1916
Shambhu Singh Vs Daljit Singh and Others
Allahabad High Court · AIR 1916 All 12 : (1916) ILR (All) 243 : 33 Ind. Cas. 19
High Courts16 Feb 1916Dismissed
Raja Vs Allahdiya and Others
Allahabad High Court · AIR 1916 All 148 : 33 Ind. Cas. 114
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 37Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 37Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 37
High Courts15 Feb 1916Disposed Of
Khushhal Singh Vs Nihal Singh and Girdhari Singh and Another
Allahabad High Court · (1916) ILR (All) 297