High Courts05 Apr 1916Allowed
Udhishter Singh and Another Vs Musammat Kausilla and Others
Allahabad High Court · 34 Ind. Cas. 79
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4, Order 34 Rule 5, 151
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,797 of 5,023
High Courts05 Apr 1916Allowed
Udhishter Singh and Another Vs Kausilla and Others
Allahabad High Court · AIR 1917 All 443 : (1916) ILR (All) 398
High Courts05 Apr 1916Allowed
Suraj Bhan and Others Vs Boot and Equipment Factory
Allahabad High Court · AIR 1916 All 174 : (1916) ILR (All) 407
High Courts04 Apr 1916
Har Bilas Vs Shankar Lal
Allahabad High Court · AIR 1916 All 167 : 36 Ind. Cas. 402
High Courts01 Apr 1916Dismissed
Beni Prasad and Another Vs Lajja Ram
Allahabad High Court · AIR 1916 All 324 : 35 Ind. Cas. 63
High Courts01 Apr 1916Allowed
Lajja Ram Vs Beni Prasad and Another
Allahabad High Court · (1916) ILR (All) 452
High Courts01 Apr 1916
Lal Singh Vs Emperor
Allahabad High Court · AIR 1916 All 236 : 36 Ind. Cas. 481
Criminal Procedure Code, 1898 (CrPC) — Section 413
High Courts31 Mar 1916Dismissed
Muhammad Maruf and Others Vs Sultan Ahmad and Another
Allahabad High Court · AIR 1916 All 207 : 34 Ind. Cas. 344
Civil Procedure Code, 1908 (CPC) — Section 11Civil Procedure Code, 1908 (CPC) — Section 11Civil Procedure Code, 1908 (CPC) — Section 11
High Courts31 Mar 1916Dismissed
Musammat Ramanandi Vs Chhajju Singh
Allahabad High Court · AIR 1916 All 271 : 35 Ind. Cas. 241
High Courts31 Mar 1916
Babu Bindeshri Pershad Chand and Another Vs Babu Girdhar Das and Another
Allahabad High Court · AIR 1917 All 423 : 34 Ind. Cas. 91
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts29 Mar 1916
Lal Behari Vs Emperor
Allahabad High Court · AIR 1916 All 1897(1) : 35 Ind. Cas. 485
High Courts29 Mar 1916
Mahant Dayalpuri Vs Narayan Dutt and Others
Allahabad High Court · AIR 1916 All 10(2) : 34 Ind. Cas. 26
North Western Provinces Tenancy Act, 1901 — Section 158
High Courts28 Mar 1916Dismissed
Beni Madho Vs Basanto Kunbi and Another
Allahabad High Court · AIR 1916 All 226 : 35 Ind. Cas. 252
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4
High Courts24 Mar 1916Allowed
Mannu Lal and After his Death Jhunni Lal and Others Vs Sri Thakur Radah Kishenji Maharaj and Others
Allahabad High Court · AIR 1916 All 302 : 36 Ind. Cas. 989
Transfer of Property Act, 1882 — Section 123
High Courts24 Mar 1916
Musammat Jagrani Misrain Vs Bisheshar Dube and Others
Allahabad High Court · AIR 1916 All 1 : 35 Ind. Cas. 701
Registration Act, 1908 — Section 17
High Courts24 Mar 1916Allowed
Jagrani Vs Bisheshar Dube and Others
Allahabad High Court · (1916) ILR (All) 366
High Courts24 Mar 1916
Ram Autar Shukul Vs Bhagelu Sahai and Another
Allahabad High Court · AIR 1917 All 323 : 34 Ind. Cas. 204
Limitation Act, 1963 — Section 12
High Courts17 Mar 1916Dismissed
Khurshed Ali and Others Vs Abdul Majid and Others
Allahabad High Court · AIR 1917 All 439 : (1916) ILR (All) 361 : 35 Ind. Cas. 210