High Courts15 Feb 1916
Mohan Lal Vs Lekhraj Singh
Allahabad High Court · AIR 1916 All 137 : 33 Ind. Cas. 111
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,800 of 5,023
High Courts15 Feb 1916
Kuar Nehal Singh and Another Vs Kuar Khushhal Singh and Others
Allahabad High Court · AIR 1916 All 51 : 33 Ind. Cas. 80
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(d)Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(d)Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(d)
High Courts14 Feb 1916Dismissed
Sahebzad Singh Vs Lalsa Singh and Others
Allahabad High Court · AIR 1916 All 323 : 35 Ind. Cas. 152
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts14 Feb 1916
Ram Bharose and Others Vs Emperor
Allahabad High Court · AIR 1916 All 43 : 35 Ind. Cas. 657
High Courts14 Feb 1916
Bhim Sen Vs Emperor
Allahabad High Court · AIR 1916 All 242 : 33 Ind. Cas. 315
Uttar Pradesh Excise Act, 1910 — Section 61Uttar Pradesh Excise Act, 1910 — Section 61Uttar Pradesh Excise Act, 1910 — Section 61
High Courts14 Feb 1916
Mahmud Husain Vs Enayet Husain and Others
Allahabad High Court · AIR 1916 All 62 : 33 Ind. Cas. 83
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts12 Feb 1916Dismissed
Makund Ram and Another Vs Ramraj
Allahabad High Court · 35 Ind. Cas. 292
High Courts12 Feb 1916Allowed
Nihal Singh and Another Vs Sewa Ram and Others
Allahabad High Court · AIR 1916 All 228 : (1916) ILR (All) 292 : 35 Ind. Cas. 275
Specific Relief Act, 1877 — Section 27
High Courts12 Feb 1916Dismissed
Uttam Singh and Another Vs Hukum Singh and Others
Allahabad High Court · AIR 1917 All 89 : 38 Ind. Cas. 651
Evidence Act, 1872 — Section 68
High Courts12 Feb 1916Dismissed
Parbhu Narain Singh, Kashi Nareshi Vs Harbans Lal
Allahabad High Court · AIR 1916 All 266 : 35 Ind. Cas. 279
Civil Procedure Code, 1908 (CPC) — Section 115North Western Provinces Tenancy Act, 1901 — Section 180
High Courts12 Feb 1916
Hukam Singh and Others Vs Uttam Singh and Another
Allahabad High Court · (1917) ILR (All) 112
High Courts11 Feb 1916Dismissed
Taj Singh Vs Jagan Lal
Allahabad High Court · AIR 1916 All 219(1) : 35 Ind. Cas. 234
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts11 Feb 1916
Shiam Lal Vs Roshan Lal and Others
Allahabad High Court · AIR 1916 All 287 : 35 Ind. Cas. 230
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts11 Feb 1916Dismissed
Rangi Lal and Another Vs Jassa and Others
Allahabad High Court · AIR 1917 All 483(2) : 35 Ind. Cas. 208(1)
High Courts11 Feb 1916
Pearey Lal Vs Hanifunnirsa Bibi and Another
Allahabad High Court · 34 Ind. Cas. 303
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts10 Feb 1916Allowed
Nihal Singh and Others Vs The Collector of Bulandshahr and Another
Allahabad High Court · AIR 1916 All 160(2) : (1916) ILR (All) 237 : 33 Ind. Cas. 165
High Courts10 Feb 1916
Bajrangi Lal and Others Vs Ghura Rai
Allahabad High Court · AIR 1916 All 346 : 32 Ind. Cas. 913
Contract Act, 1872 — Section 23Infants Relief Act, 1874 — Section 1
High Courts10 Feb 1916
Har Dutt Panda and Others Vs Emperor
Allahabad High Court · AIR 1916 All 338(1) : 33 Ind. Cas. 645
Criminal Procedure Code, 1898 (CrPC) — Section 107, 406
High Courts09 Feb 1916Allowed
Mahabir Singh and Another Vs Musammat Bhagwanti
Allahabad High Court · 33 Ind. Cas. 110
North Western Provinces Tenancy Act, 1901 — Section 22North Western Provinces Tenancy Act, 1901 — Section 22North Western Provinces Tenancy Act, 1901 — Section 22