High Courts28 Jan 1916
Abdul Karim Vs Emperor
Allahabad High Court · AIR 1916 All 89 : 36 Ind. Cas. 148
Penal Code, 1860 (IPC) — Section 378
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,802 of 5,023
High Courts27 Jan 1916
Jaddu Ram Vs Kanhaia Ram and Another
Allahabad High Court · AIR 1916 All 92 : 33 Ind. Cas. 90
High Courts24 Jan 1916Allowed
Diwan Chand and Others Vs Murlidhar and Others
Allahabad High Court · (1916) ILR (All) 214
High Courts24 Jan 1916Dismissed
Ram Lal Vs Ram Harakh and Jagannath and Others
Allahabad High Court · (1916) ILR (All) 217
High Courts24 Jan 1916
Murlidhar and Others Vs Dewan Chand and Others
Allahabad High Court · AIR 1916 All 352 : 32 Ind. Cas. 945
High Courts24 Jan 1916
Jamna Das Vs Ram Autar Pande
Allahabad High Court · AIR 1916 All 282 : (1916) ILR (All) 209
High Courts24 Jan 1916
Ram Harakh Vs Ram Lal
Allahabad High Court · AIR 1916 All 172 : 33 Ind. Cas. 124
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts22 Jan 1916Allowed
Musammat Subba Vs Haji Maqbool Hussain and Others
Allahabad High Court · AIR 1916 All 255 : 32 Ind. Cas. 613
High Courts22 Jan 1916
Bhagwant and Others Vs Arjun and Another
Allahabad High Court · AIR 1916 All 257 : 32 Ind. Cas. 617
High Courts21 Jan 1916Allowed
Musammat Palia Vs Mathura Pershad
Allahabad High Court · 32 Ind. Cas. 622
High Courts21 Jan 1916
Chhattar Singh Vs Amir Singh
Allahabad High Court · AIR 1916 All 239 : 32 Ind. Cas. 590
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts20 Jan 1916
Pachen Singh Vs Jangjit Singh and Another
Allahabad High Court · AIR 1917 All 249 : 38 Ind. Cas. 647
High Courts19 Jan 1916Dismissed
Bhawani Dutt Vs Emperor
Allahabad High Court · AIR 1916 All 307 : 32 Ind. Cas. 664
Criminal Procedure Code, 1898 (CrPC) — Section 238(3)Penal Code, 1860 (IPC) — Section 366, 498
High Courts19 Jan 1916Dismissed
Shafian Vs Hamid-Ul-Lah Khan
Allahabad High Court · AIR 1916 All 332 : 33 Ind. Cas. 727
Civil Procedure Code, 1908 (CPC) — Section 60(c)
High Courts19 Jan 1916Dismissed
Mohan Singh Vs Lachman Das and Others
Allahabad High Court · AIR 1916 All 334 : 33 Ind. Cas. 707
High Courts19 Jan 1916Disposed Of
H.W. Parmer Vs Cawasjee
Allahabad High Court · AIR 1916 All 336 : 33 Ind. Cas. 723
High Courts19 Jan 1916
Ram Kishun Das Vs Maheshar Prasad and Others
Allahabad High Court · AIR 1916 All 223 : 32 Ind. Cas. 556
High Courts19 Jan 1916
Ghasitu and Others Vs Sodhan Singh
Allahabad High Court · AIR 1916 All 322 : 32 Ind. Cas. 690